High Courts06 Feb 1991
Mahabir Singh Vs The Delhi Administration (State)
Delhi High Court · (1991) 1 ACC 442
COURT ARCHIVE
Delhi High Court judgments, 1991
814 judgments · page 37 of 41
High Courts06 Feb 1991
Thapar Builders Pvt. Ltd. and Another Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1991) 43 DLT 564
Constitution of India, 1950 — Article 226
High Courts06 Feb 1991
State Bank of India Vs Tarlok Singh and others
Delhi High Court · AIR 1992 Delhi 76
High Courts06 Feb 1991
Jyotsna Holding Pvt. Ltd. Vs Union of India
Delhi High Court · (1991) 43 DLT 747
Foreign Exchange Regulation Act, 1973 — Section 8(1)Limitation Act, 1963 — Section 5
High Courts06 Feb 1991
Harnam Singh and Others Vs Bhagwan Singh and Others
Delhi High Court · (1991) ILR Delhi 625 : (1991) RLR 420
High Courts05 Feb 1991
Commissioner of Income Tax Vs Duncans Agro Industries Ltd.
Delhi High Court · (1991) 94 CTR 203 : (1991) 44 DLT 5 : (1991) 192 ITR 310 : (1991) 59 TAXMAN 58
Income Tax Act, 1961 — Section 269C(1)
High Courts04 Feb 1991
Banwari Lal and Sons Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (1991) 1 DRJ 317 Supp
Land Acquisition Act, 1894 — Section 4
High Courts04 Feb 1991
Meena and Others Vs State (Delhi Administration)
Delhi High Court · (1991) 43 DLT 527 : (1991) 1 DMC 435
High Courts04 Feb 1991
Rohtas Financiers (P.) Ltd. Vs Lakshmi Commercial Bank Ltd.
Delhi High Court · (1991) 1 ARBLR 392 : (1991) 20 DRJ 375
High Courts04 Feb 1991
Ashwani Kumar and Others Vs Delhi Administration etc.
Delhi High Court · (1992) CriLJ 446 : (1991) 43 DLT 598 : (1991) 1 DMC 552 : (1991) 1 RCR(Criminal) 674
High Courts02 Feb 1991
Lotika Vardarajan and Others Vs The Jawahar Lal Nehru University and Others
Delhi High Court · (1991) ILR Delhi 78
Constitution of India, 1950 — Article 226Jawaharlal Nehru Universities Act, 1966 — Section 30
High Courts01 Feb 1991
Nazir Ahmed Wani and Another Vs State and Another
Delhi High Court · (1991) 43 DLT 571 : (1991) 1 DMC 499 : (1991) 21 DRJ 4 : (1991) 3 RCR(Criminal) 618
High Courts01 Feb 1991
Shri Shyam Kishore Vs Municipal Corporation of Delhi and others
Delhi High Court · AIR 1991 Delhi 104 : (1991) 20 DRJ 257
High Courts01 Feb 1991
Surinder Singh Ahluwalia Vs Delhi Special Police Establishment and others
Delhi High Court · (1991) CriLJ 2583 : (1991) ILR Delhi 228
High Courts01 Feb 1991
Shyam Kishore Vs Municipal Corporation of Delhi and Others
Delhi High Court · AIR 1991 Delhi 104 : (1991) 20 DRJ 257
Delhi Municipal Corporation Act, 1957 — Section 170
High Courts31 Jan 1991
New India Assurance Co. Ltd. Vs Neena Goel and Others
Delhi High Court · (1991) 2 ACC 23 : (1992) ACJ 1137 : (1991) 44 DLT 259
Motor Vehicles Act, 1939 — Section 2(19)Motor Vehicles Act, 1988 — Section 2(30)
High Courts31 Jan 1991
Municipal Corporation of Delhi Vs Sant Singh Chawla
Delhi High Court · (1991) 43 DLT 534
Constitution of India, 1950 — Article 226
High Courts29 Jan 1991
Roshan Lal Girdhari Lal and Another Vs Collector Central Excise
Delhi High Court · (1991) 43 DLT 535