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Delhi High Court judgments, 1966

44 judgments · page 1 of 3

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High Courts23 Dec 1966

Rabinder Nath Malik Vs Regional Passport Officer, New Delhi and Others

Delhi High Court · AIR 1967 Delhi 1

Constitution of India, 1950 — Article 19(1), 19(1)D, 19(5), 21, 226Passports Act, 1967 — Section 2
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High Courts23 Dec 1966

Jai Parkash Vs The State

Delhi High Court · AIR 1967 Delhi 111 : (1967) CriLJ 1495

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High Courts22 Dec 1966

Hari brothers Private Ltd., Delhi Vs Income Tax Officer Special Investigation, New Delhi and Another

Delhi High Court · AIR 1967 Delhi 146

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High Courts22 Dec 1966

State (Delhi Administration) Vs Sinha Govindji

Delhi High Court · AIR 1967 Delhi 88 : (1967) CriLJ 1300

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High Courts22 Dec 1966

Labh Singh Waryam Singh Vs Union of India

Delhi High Court · AIR 1967 Delhi 67

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High Courts20 Dec 1966

Turat Singh Shadi Ram Vs Custodian of Evacuees Property and Regional Settlement Commissioner, New Delhi and Others

Delhi High Court · AIR 1967 Delhi 54

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High Courts19 Dec 1966Dismissed

The Industrial and Trade Publication (P) Ltd., New Delhi Vs Partap Chand and Others

Delhi High Court · AIR 1967 Delhi 37

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 97, 115
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High Courts19 Dec 1966

S. Avtar Singh Vs The State

Delhi High Court · (1967) 3 DLT 177

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High Courts18 Dec 1966

Ram Lal Puri Vs Gokalnagar Sugar Mills Co. Ltd.

Delhi High Court · (1967) 3 DLT 231

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High Courts16 Dec 1966

Dula Mal Soni Vs New Delhi Municipal Committee

Delhi High Court · AIR 1967 Delhi 36 : (1967) 3 DLT 95

Punjab Municipal Act, 1911 — Section 195, 215, 220
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High Courts16 Dec 1966

Chiranji Lal Ram Lal Vs Chandgi Ram Kundan Lal and Co. Hyderabad

Delhi High Court · AIR 1967 Delhi 158

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High Courts16 Dec 1966

Sita Ram Aggarwal Vs The Union of India and Others

Delhi High Court · AIR 1967 Delhi 38

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High Courts15 Dec 1966

Mohd. Umar Vs Inshalla Bi.

Delhi High Court · AIR 1968 Delhi 5 : (1968) 3 DLT 13

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High Courts13 Dec 1966Allowed

Hira Lal Vs New Delhi Municipal Committee, New Delhi

Delhi High Court · AIR 1967 Delhi 24

Punjab Municipal Act, 1911 — Section 189, 3(2), 3(5)
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High Courts13 Dec 1966Allowed

Ram Lal Puri Vs Gokalnagar Sugar Mills Co., Ltd.

Delhi High Court · AIR 1967 Delhi 91

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High Courts12 Dec 1966Dismissed

Harinder Mohan Dass Vs General Manager, Northern Railway, Baroda House, New Delhi and another

Delhi High Court · AIR 1967 Delhi 79

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High Courts12 Dec 1966

Munshi Vs Abdul Qadeer and Others

Delhi High Court · (1967) 3 DLT 79

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High Courts06 Dec 1966

Pehlad Singh Vs Surjan Singh

Delhi High Court · (1969) 5 DLT 587

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High Courts30 Nov 1966

Kirpal Singh Vs Harbans Kaur

Delhi High Court · (1967) 3 DLT 131

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High Courts30 Nov 1966

S. Kirpal Singh Vs Harbans Kaur

Delhi High Court · AIR 1967 Delhi 19

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