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Delhi High Court judgments, 1966

44 judgments · page 2 of 3

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High Courts30 Nov 1966

Harmohinder Singh and Another Vs General Manager, Northern Railway and Others

Delhi High Court · AIR 1967 Delhi 56

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High Courts25 Nov 1966

Ram Das Amir Chand Vs Mangat Rai Chhittumal

Delhi High Court · AIR 1967 Delhi 70

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High Courts25 Nov 1966Allowed

Bharat Fire and General Insurance Ltd. Vs Parameshwari Prasad Gupta

Delhi High Court · (1966) 11 DEL CK 0009

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High Courts21 Nov 1966

Electrical Manufacturing Co. Ltd. Vs D.D. Bhargava

Delhi High Court · AIR 1967 Delhi 41 : (1967) CriLJ 868

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High Courts21 Nov 1966Dismissed

Harish Chander Vs Union of India and another

Delhi High Court · AIR 1967 Delhi 46

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High Courts18 Nov 1966

Ramesh Chander Vs Union of India

Delhi High Court · (1966) 11 DEL CK 0008

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High Courts18 Nov 1966Allowed

Balraj Madhok Vs The Union of India and another

Delhi High Court · AIR 1967 Delhi 865 : (1967) CriLJ 865

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High Courts18 Nov 1966

Jai Singh and Another Vs The State

Delhi High Court · (1967) CriLJ 628

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High Courts18 Nov 1966

Jai Singh and another Vs The State

Delhi High Court · AIR 1967 Delhi 14

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High Courts17 Nov 1966

The Punjab Oil Expellers Co., Ghaziabad Vs Madan Lal Nanda and Sons and Others

Delhi High Court · AIR 1967 Delhi 28

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 17
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High Courts16 Nov 1966Dismissed

Mohammad Vs Aggarwal Finance Private Ltd.

Delhi High Court · (1967) 3 DLT 15

Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1
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High Courts16 Nov 1966

Ram Sarup Charan Singh Vs The State

Delhi High Court · AIR 1967 Delhi 26 : (1967) CriLJ 744

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High Courts15 Nov 1966

Kesho Parshad Vs State

Delhi High Court · AIR 1967 Delhi 51

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High Courts09 Nov 1966

Tilo Ram Karam Chad Vs State

Delhi High Court · AIR 1967 Delhi 71

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High Courts09 Nov 1966

Shadi Lal Vs Union of India and Others

Delhi High Court · AIR 1968 Delhi 48 : (1967) 3 DLT 2

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High Courts09 Nov 1966

Tillo Ram Karam Chand Vs State

Delhi High Court · (1967) CriLJ 1295

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High Courts08 Nov 1966

Ajit Singh Vs Gurcharan Singh

Delhi High Court · AIR 1967 Delhi 35

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
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High Courts08 Nov 1966

Kalu Ram Vs The State

Delhi High Court · (1967) 3 DLT 161

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High Courts07 Nov 1966

Sardar Begum Vs Jagdish Chand Bhandari, Defendant

Delhi High Court · AIR 1967 Delhi 61

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High Courts07 Nov 1966

M.L. Joshi Vs Director of Estates, Government of India, New Delhi and Another

Delhi High Court · AIR 1967 Delhi 86

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