COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 1 of 20
High Courts23 Dec 1971
Gandhi Memorial Teachers Training College and Another Vs The Kameshwara Singh Darbhanga Sanskrit Vishvavidalaya and Others
Delhi High Court · (1972) ILR Delhi 312(2)
High Courts23 Dec 1971
The Chief Controlling Revenue Authority Vs Banarsi Dass Ahluwalia
Delhi High Court · AIR 1972 Delhi 128 : (1972) 2 ILR Delhi 33
High Courts23 Dec 1971
Union of India Vs Sterling General Insurance Co. etc.
Delhi High Court · (1972) RLR 56
High Courts20 Dec 1971
Dayal Singh Vs Collector of Stamps
Delhi High Court · AIR 1972 Delhi 131 : (1972) 1 ILR Delhi 593
High Courts20 Dec 1971
Chief Controlling Revenue Authority Vs Satyawati Sod and Others
Delhi High Court · (1971) 12 DEL CK 0021
High Courts17 Dec 1971
Union of India and Others Vs N.K. Pvt. Ltd. and Another
Delhi High Court · AIR 1972 Delhi 202 : (1972) ILR Delhi 122
High Courts17 Dec 1971
Raj Kishan Jain Vs Municipal Corporation, Delhi
Delhi High Court · (1972) RLR 66
High Courts15 Dec 1971Dismissed
In Re: R.K. Staple Spinning Mills P. Ltd. (In Liquidation)
Delhi High Court · (1971) 12 DEL CK 0030
High Courts15 Dec 1971
Sant Lal Kashmiri Lal, Delhi Vs The Commissioner of Income Tax, Delhi
Delhi High Court · (1972) ILR Delhi 277 : (1972) 86 ITR 76
High Courts14 Dec 1971
Balkishan Vs Pannalal Sud and Others
Delhi High Court · AIR 1973 Delhi 108 : (1972) 8 DLT 129
High Courts14 Dec 1971Dismissed
Municipal Corporation of Delhi Vs Ashwani Kumar and Others
Delhi High Court · (1972) ACJ 309
High Courts13 Dec 1971
Raj Rani Vs Amar Nath etc. Raj Rani Vs Ram Lal
Delhi High Court · (1972) RLR 47
High Courts13 Dec 1971
Dhoomi Mal Ram Chand Vs The Collector of Stamps
Delhi High Court · AIR 1972 Delhi 146 : (1972) ILR Delhi 755
High Courts13 Dec 1971
Lala Devi Singh and Others Vs Bhagwan Dass Badlu and Others
Delhi High Court · AIR 1972 Delhi 175