High Courts13 Dec 1971
Assistant Controller of Customs, New Delhi Vs Kedar Nath
Delhi High Court · (1972) ILR Delhi 775
COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 2 of 20
High Courts10 Dec 1971
Dass Studios Vs R.K. Baweja, Presiding Officer, Labour Court, Delhi and Another
Delhi High Court · (1972) ILR Delhi 856
High Courts10 Dec 1971
Geep Flashlight Industries Ltd. Vs The Registrar of Trade Marks, Government of India, Trade Marks Registery, New Delhi
Delhi High Court · AIR 1972 Delhi 179
High Courts09 Dec 1971
Commissioner of Income Tax, Delhi Vs K.L. Bagga
Delhi High Court · (1972) ILR Delhi 767 : (1973) 92 ITR 578
High Courts09 Dec 1971
Bharat Kumar Dilwali Vs Bharat Carbon and Ribbon Mft. Ltd.
Delhi High Court · (1972) 1 ILR Delhi 837 : (1972) ILR Delhi 837
High Courts09 Dec 1971
Commissioner of Income Tax, New Delhi Vs Balkishann Bhatia
Delhi High Court · (1972) ILR Delhi 226 : (1972) 86 ITR 452
High Courts08 Dec 1971
D.S. Bist and Sons Vs Commissioner of Income Tax
Delhi High Court · (1972) ILR Delhi 843 : (1972) 85 ITR 254
High Courts07 Dec 1971
In the Matter of Contempt of Court Proceedings Vs K.S. Sethi
Delhi High Court · (1972) ILR Delhi 113
High Courts03 Dec 1971
Kundan Lal Handa etc. Vs Gian Chand Jain, R.C. Tribunal, etc.
Delhi High Court · (1971) 12 DEL CK 0008
High Courts01 Dec 1971
Union of India Vs Baldev Dutt and Another
Delhi High Court · (1972) ILR Delhi 811
High Courts30 Nov 1971
Shatrughan Badri Singh Vs Mange Mir Singh
Delhi High Court · AIR 1972 Delhi 212
High Courts29 Nov 1971
Yogendra Kumar Jalan Vs Union of India and Another
Delhi High Court · AIR 1972 Delhi 234
High Courts29 Nov 1971
Metro Playing Card Co. Vs Wazir Chand Kapoor
Delhi High Court · (1973) 9 DLT 20
High Courts29 Nov 1971
Jaspal Singh Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1972 Delhi 230 : (1972) 8 DLT 516
High Courts24 Nov 1971
Kanchhid Lal Sharma Vs Union of India
Delhi High Court · (1972) ILR Delhi 863 : (1972) RLR 9