High Courts14 Jan 1971
Custodian of Evacuee Property, New Delhi Vs Daryodh Singh and Others
Delhi High Court · (1971) ILR Delhi 59
COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 20 of 20
High Courts14 Jan 1971
Harkartar Kaur and Others Vs The Lieutenant Governor and Others
Delhi High Court · AIR 1971 Delhi 195 : (1971) 1 ILR Delhi 238
High Courts13 Jan 1971
Lachmi Narain Vs Union of India
Delhi High Court · (1971) ILR Delhi 107 : (1971) 28 STC 21
High Courts13 Jan 1971
The Commissioner of Income Tax, New Delhi Vs All India Film Corporation Ltd., New Delhi
Delhi High Court · (1971) ILR Delhi 51
High Courts13 Jan 1971
The Municipal Corporation of Delhi Vs Kundan Lal and Others
Delhi High Court · (1971) RLR 15
High Courts12 Jan 1971
Parkash Kaur and Others Vs Union of India and Others
Delhi High Court · AIR 1971 Delhi 224 : (1972) ILR Delhi 303
High Courts01 Jan 1971
Controller of Estate Duty Vs Prahlad Rai
Delhi High Court · (1971) ILR Delhi 693 : (1972) 83 ITR 321