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Delhi High Court judgments, 1971

391 judgments · page 18 of 20

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High Courts12 Feb 1971

R.P. Singh Vs Union of India and Others

Delhi High Court · (1971) ILR Delhi 175

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High Courts11 Feb 1971

Commissioner of Wealth Tax, Delhi Vs Sheela Bharat Ram

Delhi High Court · (1971) ILR Delhi 191 : (1971) 81 ITR 111

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High Courts10 Feb 1971

British India General Insurance Co., New Delhi Vs United India General Finance (P) Ltd. and Others

Delhi High Court · AIR 1971 Delhi 266

Arbitration Act, 1940 — Section 20
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High Courts10 Feb 1971

Hari Dev Sharma Vs State

Delhi High Court · (1971) CriLJ 1615 : (1971) ILR Delhi 538

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High Courts09 Feb 1971

Ram Gopal Vs State and Another

Delhi High Court · (1971) CriLJ 1011

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High Courts09 Feb 1971

Kanti Parshad Vs The State

Delhi High Court · (1971) CriLJ 1241

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High Courts09 Feb 1971

Indian Shikar Outfitters Association and Others Vs Union of India and Others

Delhi High Court · (1971) ILR Delhi 178

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High Courts08 Feb 1971

Jag Mohan and Others Vs Controller of Estate Duty

Delhi High Court · (1972) 85 ITR 1

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High Courts08 Feb 1971

B.K. Parekh Vs Joint Chief Collector of Imports and Exports and Another

Delhi High Court · (1971) CriLJ 1620

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High Courts05 Feb 1971

The Commissioner of Income Tax, Delhi, New Delhi Vs Bhanna Mal and Company Private Ltd., Delhi

Delhi High Court · (1971) ILR Delhi 371 : (1971) 82 ITR 138

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High Courts04 Feb 1971

Municipal Corporation of Delhi Vs Rattan Lal

Delhi High Court · (1971) CriLJ 1485 : (1971) ILR Delhi 285

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High Courts04 Feb 1971

J.C. Chopra Vs State

Delhi High Court · (1971) CriLJ 1009

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High Courts03 Feb 1971

Shanti Devi Vs Balbir Singh and Another

Delhi High Court · AIR 1971 Delhi 294 : (1971) 1 ILR Delhi 213

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High Courts02 Feb 1971

S.K. Jani Vs State

Delhi High Court · (1971) ILR Delhi 243

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High Courts02 Feb 1971

Hiralal Jain Vs The Delhi Administration, (The State)

Delhi High Court · (1971) CriLJ 1375

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High Courts29 Jan 1971

Kailash Chand Vs The State

Delhi High Court · (1971) CriLJ 1342

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High Courts29 Jan 1971

Life Insurance Corporation of India Vs R.N. Mehta

Delhi High Court · (1971) ILR Delhi 94

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High Courts29 Jan 1971

Ram Narain Vs Lakshmi Dass Kundra

Delhi High Court · AIR 1971 Delhi 268 : (1971) 1 ILR Delhi 411

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High Courts29 Jan 1971

P.L. Bhardwaj Vs State Bank of India and Others

Delhi High Court · (1971) ILR Delhi 236

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High Courts22 Jan 1971

Seth R. Dalmia Vs The Commissioner of Income Tax

Delhi High Court · (1971) ILR Delhi 30

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