COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 16 of 20
Kirath Chand Vs P.R. Varshneya and Others
Delhi High Court · (1972) 8 DLT 79 : (1971) 1 ILR Delhi 405
Amolak Singh Jain Vs The Commissioner of Income Tax
Delhi High Court · (1971) ILR Delhi 562
The Commissioner of Wealth Tax, Delhi Vs Mela Ram
Delhi High Court · (1971) ILR Delhi 390 : (1972) 84 ITR 323
The Commissioner of Gift Tax Vs Munshi Lal
Delhi High Court · (1971) ILR Delhi 517 : (1972) 85 ITR 129
Madan M. Behl and Another Vs National Small Scale Industries Corporation
Delhi High Court · (1971) CriLJ 1484
Mohammad Idris and Others Vs Mehar Illahi
Delhi High Court · AIR 1971 Delhi 262
Naunihal Singh Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 269 : (1971) LabIC 1267
The Commissioner of Sales Tax Vs Jaynes Cheap Stores Supply
Delhi High Court · (1971) ILR Delhi 529
The Commissioner of Income Tax, Delhi Vs Naya Sahitya, Delhi
Delhi High Court · (1971) ILR Delhi 521 : (1972) 84 ITR 567
Bakshi Lochan Singh and Others Vs Jathedar Santokh Singh and Others
Delhi High Court · AIR 1971 Delhi 277 : (1971) 1 ILR Delhi 615 : (1971) RLR 33
The Commissioner of Income Tax Central, New Delhi Vs P.N. Behl
Delhi High Court · (1971) ILR Delhi 338 : (1972) 84 ITR 125
The Commissioner of Income Tax, Delhi Vs Lala Shri Dhar
Delhi High Court · (1971) ILR Delhi 630 : (1972) 84 ITR 192
Municipal Corporation of Delhi Vs Bharat Oxygen Gass Co.
Delhi High Court · (1971) ILR Delhi 385
Prakash and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1971) ILR Delhi 811
R.C. Roy Vs Union of India and Others
Delhi High Court · AIR 1971 Delhi 186 : (1971) ILR Delhi 584