COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 14 of 20
Roop Chand and Others Vs Jawahar Lal Ram Gopal and Others
Delhi High Court · AIR 1972 Delhi 193
State of Punjab Vs V.S. Kumar and Co.
Delhi High Court · (1971) ILR Delhi 793 : (1971) RLR 44
Suresh Chand Vs State
Delhi High Court · (1972) CriLJ 1416 : (1971) ILR Delhi 772
Commissioner of Wealth Tax Vs Mrs. Avtar Mohan Singh
Delhi High Court · (1971) 04 DEL CK 0003
Orissa Cement Ltd. Vs The Central Board of Direct Taxes and Others
Delhi High Court · (1971) ILR Delhi 51(2) : (1972) 84 ITR 451
Umrao Singh Vs Man Singh and Others
Delhi High Court · AIR 1972 Delhi 1 : (1971) 2 ILR Delhi 44
Upper Deab Sugar Mills Ltd Vs The Company Law Board
Delhi High Court · (1971) 41 CompCas 643 : (1971) ILR Delhi 462
P.L. Mukherjea Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1971) ILR Delhi 456
Union of India and Another Vs Sunil Kumar Chatterjee
Delhi High Court · (1971) RLR 25
Ramesh Ghana, Kapur Vs S. Gurdip Singh
Delhi High Court · (1971) ACJ 453 : (1971) RLR 47
Ranchhoddas Shamji Khirani and Another Vs Balwant Kaur Malik
Delhi High Court · AIR 1971 Delhi 249 : (1971) 41 CompCas 720
Munishi Ram Mehta Vs Assistant Sales Tax Officer
Delhi High Court · (1973) 32 STC 213
Rattantrya Dhari Jain and Another Vs S. Avtar Singh and Another
Delhi High Court · (1971) ILR Delhi 284
Ashok Ratilal Trivedi Vs Anjani Madhusudan Oza
Delhi High Court · (1971) ILR Delhi 97
Devidayal Cable and Co. Vs Devidayal Cable Industries Ltd.
Delhi High Court · (1971) RLR 31
Ram Kishan Chopra Vs Mulk Raj Chopra and Others
Delhi High Court · (1971) ILR Delhi 658
J.N. Sinha Vs Union of India and Another
Delhi High Court · (1971) ILR Delhi 64(2)
Autolite Financiers (P.) Ltd. and Another Vs Swastika Financial Corporation (P.) Ltd. and Another
Delhi High Court · AIR 1971 Delhi 310 : (1971) 1 ILR Delhi 481 : (1971) RLR 22