High Courts02 Apr 1971
The Delhi Ex-Servicemen Co-Op. Multipurpose Transport Society Ltd. Vs The District Magistrate
Delhi High Court · (1971) ILR Delhi 415
COURT ARCHIVE
Delhi High Court judgments, 1971
391 judgments · page 15 of 20
High Courts02 Apr 1971
Hari Pershad Sharma Vs Dhanpat Singh and Others
Delhi High Court · AIR 1972 Delhi 9 : (1971) ILR Delhi 486
High Courts31 Mar 1971
Siri Kishan and Another Vs Mahabir Sing and Others
Delhi High Court · AIR 1972 Delhi 196 : (1971) 1 ILR Delhi 802
High Courts30 Mar 1971
Premier Irrigation Equipment (P) Ltd. Vs The Presiding Officer, Labour Court and Others
Delhi High Court · (1971) ILR Delhi 489
High Courts30 Mar 1971
Hazari Lal and Others Vs Giasi Ram and Others
Delhi High Court · (1972) 8 DLT 85 : (1971) 1 ILR Delhi 347
High Courts30 Mar 1971
Om Parkash and Others Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 780
High Courts29 Mar 1971Allowed
Ishar Das Vs The Punjab National Bank Ltd. and Another
Delhi High Court · AIR 1971 Delhi 252
Displaced Persons (Debts Adjustment) Act, 1951 — Section 13, 2(6)
High Courts29 Mar 1971
Sheorattanlal Gulabchand Agrawal Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 104
High Courts29 Mar 1971
Commissioner of Income Tax Vs Ganga Sugar Corporation
Delhi High Court · (1971) ILR Delhi 496 : (1973) 92 ITR 173
High Courts26 Mar 1971
Chander Bhalla and Others Vs Lakshmam Swarup Bhatnagar and Others
Delhi High Court · (1971) ILR Delhi 504
High Courts24 Mar 1971
Krishan Gopal Vs Municipal Corporation of Delhi
Delhi High Court · (1972) ILR Delhi 272
High Courts23 Mar 1971
Madan Mohan Manoharlal Vs Union of India
Delhi High Court · AIR 1971 Delhi 257
High Courts22 Mar 1971
Dayal Chand Vs Sham Mohan
Delhi High Court · AIR 1971 Delhi 183 : (1971) 1 ILR Delhi 787
High Courts22 Mar 1971
The United Cereal Products Ltd. and Others Vs Union of India and Another
Delhi High Court · (1971) CriLJ 1605 : (1971) ILR Delhi 607 : (1971) RLR 17