COURT ARCHIVE
Delhi High Court judgments, 1968
220 judgments · page 1 of 11
Kanhaiya Lal Sharma and Others Vs Mahanat Abhai Das and Others
Delhi High Court · (1969) 5 DLT 321
Zalam Singh and Others Vs Union of India and Others
Delhi High Court · AIR 1969 Delhi 285 : (1969) 5 DLT 203 : (1985) 2 ILR Delhi 909
Laxmi Narain Oil Mills and Another Vs Mamraj Musadilal and Others
Delhi High Court · AIR 1969 Delhi 311
Shakti Raj Vs The State
Delhi High Court · (1969) 5 DLT 140 : (1969) ILR Delhi 152 Supp
Harbhajan Kaur Vs Sant Singh
Delhi High Court · AIR 1969 Delhi 298 : (1969) CriLJ 1243 : (1968) ILR Delhi 545 Supp : (1968) ILR Delhi 545
The State (Delhi) Vs Dewan Ram Dass T. Chugani
Delhi High Court · AIR 1969 Delhi 319 : (1969) CriLJ 1380 : (1969) 5 DLT 526
Madan Lal Kharbanda Vs Union of India and Others
Delhi High Court · (1969) 5 DLT 578
E.T. Sen (Retd.) Vs Edatata Narayanan and Others
Delhi High Court · AIR 1969 Delhi 201 : (1969) CriLJ 884 : (1969) 5 DLT 348 : (1969) ILR Delhi 157
B.K. Sardarilal Vs Union of India and Others
Delhi High Court · (1968) ILR Delhi 534 Supp : (1968) ILR Delhi 534
R.P. Kapur, ICS (Retd.) Vs The Chief Commissioner and Others
Delhi High Court · (1970) 6 DLT 77
Municipal Corporation of Delhi Vs Kuldip Lal Bhandari and Others
Delhi High Court · (1969) ACJ 276 : AIR 1970 Delhi 37 : (1969) 5 DLT 543 : (1969) ILR Delhi 497 Supp