High Courts12 Nov 1968
Revisional Criminal Nawal Kishore Vs The State
Delhi High Court · (1969) 5 DLT 336 : (1969) ILR Delhi 356
COURT ARCHIVE
Delhi High Court judgments, 1968
220 judgments · page 3 of 11
High Courts08 Nov 1968
Basant Kumar Jain Vs Union of India and Others
Delhi High Court · (1969) 5 DLT 599
High Courts06 Nov 1968
Bikram Singh and Others Vs G.D. Jhingan, Secretary, Delhi and East Punjab Circle, Telegraph Co-operative Thrift and Credit Society Ltd., Eastern Court, New Delhi and Others
Delhi High Court · (1969) ILR Delhi 1
High Courts04 Nov 1968
Thakar Singh and Another Vs Karriers Finance Pvt. Ltd.
Delhi High Court · (1968) 11 DEL CK 0023
High Courts04 Nov 1968
S. Thakar Singh and Another Vs Karriers Finance Pvt. Ltd.
Delhi High Court · (1969) 5 DLT 329 : (1969) ILR Delhi 478 Supp
High Courts04 Nov 1968
The Rampur Distillery and Chemical Co. Ltd. Vs The Company Law Board
Delhi High Court · (1969) ILR Delhi 220
High Courts01 Nov 1968
Sohan Lal Lamba Vs S.L. Kapoor and Another
Delhi High Court · (1969) 5 DLT 93 : (1969) ILR Delhi 595 Supp
High Courts01 Nov 1968
S. Kartar Singh Vs Commissioner of Income Tax
Delhi High Court · (1969) 73 ITR 438
High Courts31 Oct 1968
Roop Narain Goela and Others Vs Krishna Devi Bagadia
Delhi High Court · (1969) 5 DLT 127 : (1969) ILR Delhi 133 Supp
High Courts28 Oct 1968
Daljit Singh Harnam Singh Vs K.P. Hati, Asst. Collector of Customs, New Delhi
Delhi High Court · AIR 1969 Delhi 263 : (1969) CriLJ 1127
High Courts25 Oct 1968
Chandra Electrical and Another Vs Victor Cables Corporation
Delhi High Court · (1969) 5 DLT 129
High Courts24 Oct 1968
Balbir Singh Vs Smarts Private Ltd. and Others
Delhi High Court · (1969) 5 DLT 245 : (1968) ILR Delhi 522 Supp
High Courts23 Oct 1968
Ram Chand Vs Urmila Bahl
Delhi High Court · (1969) 5 DLT 133 : (1968) ILR Delhi 513 Supp
High Courts18 Oct 1968
Management of the Advance Insurance Co. Ltd. Vs Gurudasmal, Supdt. of Police and Others
Delhi High Court · AIR 1969 Delhi 330 : (1969) ILR Delhi 426