COURT ARCHIVE
Delhi High Court judgments, 1968
220 judgments · page 4 of 11
High Courts16 Oct 1968
Prameshwari Devi Vs State of Himachal Pradesh
Delhi High Court · (1969) 5 DLT 568
High Courts14 Oct 1968
Union of India and Others Vs Khalil Kacherim
Delhi High Court · (1970) CriLJ 417 : (1983) 13 ELT 941 : (1968) ILR Delhi 505 Supp : (1968) ILR Delhi 505
High Courts11 Oct 1968
Commissioner of Income Tax Vs Bawa Arjan Singh
Delhi High Court · (1969) 73 ITR 576
High Courts11 Oct 1968
Kewel Krishnan Vs Khazan Singh
Delhi High Court · AIR 1970 Delhi 81 : (1968) 4 DLT 691 : (1969) ILR Delhi 130 Supp
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 6, Order 33 Rule 7
High Courts11 Oct 1968
H.G. Gupta and Sons, Delhi Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1968) ILR Delhi 500 Supp : (1968) ILR Delhi 500 : (1969) 72 ITR 701
High Courts11 Oct 1968
Orissa Cement Ltd. Vs The Commissioner of Income Tax, Delhi
Delhi High Court · (1969) ILR Delhi 361 : (1969) 73 ITR 14
High Courts08 Oct 1968
L. Hans Raj Gupta and Another Vs The Commissioner of Income Tax
Delhi High Court · (1969) ILR Delhi 240 : (1969) 73 ITR 765
High Courts03 Oct 1968
Ved Prakash Gupta Vs Hans Raj Taneja and Another
Delhi High Court · (1969) ILR Delhi 127
High Courts01 Oct 1968
Walaiti Ram Seth Vs Krishan Kapur and Another
Delhi High Court · (1968) ILR Delhi 317 Supp : (1968) ILR Delhi 317
High Courts27 Sept 1968
Namdhari Gurudwara Vs Nakbinoo and Others
Delhi High Court · (1969) 5 DLT 592
High Courts26 Sept 1968
Freewheels (P) Ltd., New Delhi Vs Veda Mittra and Another
Delhi High Court · AIR 1969 Delhi 258 : (1969) 39 CompCas 1 : (1969) ILR Delhi 27