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Delhi High Court judgments, 1968

220 judgments · page 6 of 11

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High Courts14 Aug 1968

Mohd. Ibrahim Vs State

Delhi High Court · AIR 1969 Delhi 315 : (1969) CriLJ 1377

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High Courts14 Aug 1968

Good Will India Limited and Another Vs The Union of India, New Delhi and Others

Delhi High Court · (1968) ILR Delhi 462 Supp : (1968) ILR Delhi 462

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High Courts14 Aug 1968

H.L. Rodhey and Others Vs Delhi Administration and Others

Delhi High Court · AIR 1969 Delhi 246

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High Courts12 Aug 1968

General Manager, Delhi Transport Undertaking Vs Vijay Goods Carriers (P) Ltd. and Others

Delhi High Court · (1969) ACJ 67 : (1968) 4 DLT 646

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High Courts12 Aug 1968

Sham Lal Vs Municipal Corporation of Delhi and Another

Delhi High Court · (1968) 4 DLT 545

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High Courts12 Aug 1968

Ashoka Htoels Ltd., New Delhi Vs The Commissioner of Income Tax, New Delhi

Delhi High Court · (1968) ILR Delhi 450 Supp : (1968) ILR Delhi 450 : (1969) 72 ITR 306

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High Courts09 Aug 1968

Nand Kishore Vs Municipal Corporation of Delhi and Others

Delhi High Court · (1969) 5 DLT 214

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High Courts08 Aug 1968

Sljbash Chander Vs State

Delhi High Court · (1968) 4 DLT 549

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High Courts08 Aug 1968

Haknam Singh Vs State

Delhi High Court · (1969) CriLJ 690 : (1968) 4 DLT 573

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High Courts08 Aug 1968

Dwarka Nath and Another Vs Municipal Corporation

Delhi High Court · (1968) 4 DLT 544

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High Courts07 Aug 1968

Amar Nath Vs Sewa Ram and Others

Delhi High Court · (1968) 4 DLT 547

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High Courts06 Aug 1968

Goruk Mal Vs Himachal Pradesh Government

Delhi High Court · (1969) 5 DLT 191

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High Courts30 Jul 1968

Deb Kanta Roy Vs E.S. Krishnamurty, Member Central Board of Revenue and Others

Delhi High Court · (1968) 4 DLT 693

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High Courts26 Jul 1968

Lachhman and Others Vs State and Another

Delhi High Court · (1969) 5 DLT 119

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High Courts26 Jul 1968

Joginder Singh Vs State

Delhi High Court · (1969) 5 DLT 1

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High Courts19 Jul 1968

Roshan Lal Anand and Another Vs Bachittek Singh and Another

Delhi High Court · (1968) 4 DLT 524

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High Courts19 Jul 1968

Raghu Nath Vs Chander Bhan and Another

Delhi High Court · (1968) 4 DLT 542

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High Courts10 Jul 1968

Chinta Mani Vs Jagaf Singh

Delhi High Court · (1968) 4 DLT 479

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High Courts10 Jul 1968

Har Bhaj and Another Vs Barfi and Others

Delhi High Court · AIR 1969 Delhi 197

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High Courts10 Jul 1968

Mohinder Singh Vs Himachal Pradesh Government

Delhi High Court · (1969) 5 DLT 109

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