COURT ARCHIVE
Delhi High Court judgments, 1968
220 judgments · page 5 of 11
Nand Kishore Chela Mal Vs Commissioner of the Municipal Corporation of Delhi and Others
Delhi High Court · AIR 1969 Delhi 137 : (1969) CriLJ 599
Radhey Shyam Sawhney and Others Vs Bawa Joginder Singh Bhalla and Others
Delhi High Court · AIR 1969 Delhi 142 : (1969) 5 DLT 82 : (1969) ILR Delhi 19
A.N. Jindal Vs P.L. Chhabra
Delhi High Court · AIR 1969 Delhi 291 : (1969) CriLJ 1239 : (1968) ILR Delhi 493 Supp : (1968) ILR Delhi 493
Daropti Vs Deputy Commissioner, Simla and Others
Delhi High Court · (1969) 5 DLT 33
P.C. Gulati Vs Lajya Ram Kapur and Another
Delhi High Court · AIR 1969 Delhi 275 : (1969) ILR Delhi 277
Mohinder Lal Bagai Vs The Delhi Administration
Delhi High Court · (1970) CriLJ 793
Raj Kishore Bhag Rai Vs State
Delhi High Court · AIR 1969 Delhi 150 : (1969) CriLJ 603 : (1969) ILR Delhi 191
Mandi Kulu Road Transport Corporation Vs Janak Raj Singh and Others
Delhi High Court · (1968) ACJ 363 : (1968) 4 DLT 580
R.L. Gupta Vs H.L. Sehgal
Delhi High Court · AIR 1969 Delhi 169 : (1969) CriLJ 727
Kailash Nath Vs State
Delhi High Court · (1968) ILR Delhi 486 Supp : (1968) ILR Delhi 486
In the matter of: Contempt of H.L. Sehgal Vs State
Delhi High Court · (1985) ILR Delhi 921
Rai Singh Deb Singh Bist and Another Vs Union of India (UOI) and Others
Delhi High Court · (1968) ILR Delhi 470 Supp : (1968) ILR Delhi 470 : (1970) 77 ITR 802
Jugal Kishore Vs Des Raj Seth
Delhi High Court · (1968) 4 DLT 571 : (1969) ILR Delhi 199 Supp
Shamkar Dass and Others Vs Shanti Devi and Others
Delhi High Court · (1969) 5 DLT 234