High Courts20 Dec 1974
Municipal Corporation of Delhi Vs Kishan Lal
Delhi High Court · (1975) ILR Delhi 520
COURT ARCHIVE
Delhi High Court judgments, 1974
255 judgments · page 1 of 13
High Courts20 Dec 1974
National And Grindlays Bank Limited Vs Globe Motors and Another
Delhi High Court · (1975) ILR Delhi 671
High Courts19 Dec 1974
Kesar Lal etc. Vs State
Delhi High Court · (1975) ILR Delhi 608 : (1975) RLR 260
High Courts18 Dec 1974
Brigadiar Bhupinder Singh Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 546
High Courts18 Dec 1974
Municipal Corporation of Delhi Vs Jaswant Rai
Delhi High Court · (1975) ILR Delhi 668 : (1975) RLR 246
High Courts13 Dec 1974
Nirlon Synthetic Fibres and Chemicals Ltd. and Another Vs R.D. Saxena, Director of Investigation and Others
Delhi High Court · (1976) 46 CompCas 419
High Courts10 Dec 1974
Vashist Bhargava Vs Income Tax Officer, Salary Circle
Delhi High Court · (1975) ILR Delhi 634 : (1975) 99 ITR 148
High Courts25 Nov 1974
Brij Khandelwal Vs Union of India
Delhi High Court · AIR 1975 Delhi 184 : (1975) ILR Delhi 501
High Courts25 Nov 1974
Globe Motors Ltd. Vs Globe United Engineering and Foundry Co. Ltd
Delhi High Court · (1975) 45 CompCas 429 : (1975) ILR Delhi 305
High Courts23 Nov 1974
Kulwant Kaur Vs Hazari Lal and Others
Delhi High Court · (1975) ILR Delhi 244 : (1975) RLR 24
High Courts22 Nov 1974
Daya Shankar Kapoor Vs Union of India and Others
Delhi High Court · (1975) CriLJ 1376 : (1975) ILR Delhi 492(2)