High Courts22 Nov 1974
Daya Shankar Kapoor Vs Union of India and Others
Delhi High Court · (1975) CriLJ 1376 : (1975) ILR Delhi 492(2)
COURT ARCHIVE
Delhi High Court judgments, 1974
269 judgments · page 2 of 14
High Courts22 Nov 1974
Y.L. Taneja etc. Vs Municipal Corporation of Delhi etc.
Delhi High Court · (1975) ILR Delhi 457
High Courts22 Nov 1974
Avtar Singh alias Tari Vs Delhi Administration and Another
Delhi High Court · (1975) ILR Delhi 525
High Courts20 Nov 1974
Shri Kishan Vs Mahabir Singh and Others
Delhi High Court · (1975) ILR Delhi 575
High Courts19 Nov 1974
Mysore Chemicals and Fertilizers Ltd. Vs Official Receiver Cum Official Liquidator
Delhi High Court · (1975) 45 CompCas 419 : (1975) ILR Delhi 394
High Courts14 Nov 1974
Gaura Devi Vs Rameshwar Persklad and Another
Delhi High Court · (1975) ILR Delhi 267 : (1975) RLR 6
High Courts11 Nov 1974
Gulab Chand Sharma Vs Saraswati Devi and Others
Delhi High Court · AIR 1975 Delhi 210 : (1975) ILR Delhi 345
High Courts11 Nov 1974
Municipal Corporation of Delhi Vs Ayashi Lal
Delhi High Court · (1975) RLR 104
High Courts08 Nov 1974Dismissed
Jeevan Industries (P) Ltd. Vs Haji Bashiruddin Madhusudan Dayal
Delhi High Court · AIR 1975 Delhi 215 : (1975) 1 ILR Delhi 533
Arbitration Act, 1940 — Section 14(2), 30, 38
High Courts08 Nov 1974
The Chamber of Colours and Chemicals Ltd. Vs The Forward Markets Commission and Another
Delhi High Court · (1975) ILR Delhi 475
High Courts07 Nov 1974
The State (Delhi Administration) Vs Kaini Lal
Delhi High Court · (1975) 1 ILR Delhi 319
High Courts01 Nov 1974
Dharam Dev Mehta Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 492
High Courts31 Oct 1974
State of Punjab and Another Vs I.M. Lall
Delhi High Court · (1975) ILR Delhi 332