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Delhi High Court judgments, 1974

269 judgments · page 4 of 14

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High Courts20 Sept 1974

S.S. Goyal and Others Vs The University of Delhi and Others

Delhi High Court · (1975) ILR Delhi 134

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High Courts20 Sept 1974

Globe Motors (W) Ltd. Vs Sanghi Motors

Delhi High Court · (1975) RLR 241

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High Courts20 Sept 1974

Mohd. Shafi and Another Vs State

Delhi High Court · (1975) CriLJ 1309 : (1975) ILR Delhi 74

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High Courts19 Sept 1974

N.B. Films Vs Daya Shanker

Delhi High Court · (1975) 98 ITR 676 : (1975) RLR 47

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High Courts18 Sept 1974

Chakravarti etc. Vs Union of India

Delhi High Court · (1976) RLR 11

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High Courts18 Sept 1974

State (Delhi Administration) Vs Harish Kumar etc.

Delhi High Court · (1975) ILR Delhi 182

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High Courts16 Sept 1974

Parma Nand Vs Kamla Sethi

Delhi High Court · (1975) RLR 35

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High Courts13 Sept 1974

Municipal Corporation Vs Shambhu Nath

Delhi High Court · (1975) RLR 152

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High Courts11 Sept 1974

Amar Nath Vs Harbans Kaur

Delhi High Court · (1975) RLR 207

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High Courts10 Sept 1974

The Sales Tax Officer and Others Vs The Sales Tax Officer and Others

Delhi High Court · (1975) ILR Delhi 357 : (1976) 37 STC 356

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High Courts10 Sept 1974

Dina Nath and Sons and Another Vs The Sales Tax Officer and Others

Delhi High Court · (1976) 37 STC 356(1)

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High Courts08 Sept 1974

Hari Shankar Bhargaya Vs Mohan Devi and Others

Delhi High Court · (1975) 1 ILR Delhi 82 : (1975) ILR Delhi 82

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High Courts06 Sept 1974

Amar Nath Vs Union of India

Delhi High Court · (1975) 11 DLT 142 : (1975) 1 ILR Delhi 216 : (1975) RLR 38

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High Courts06 Sept 1974

Sukhdev Singh Vs State

Delhi High Court · (1974) RLR 625

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High Courts02 Sept 1974

Inder Nath Anandm Vs Harbans Lal

Delhi High Court · (1975) 11 DLT 89

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High Courts30 Aug 1974

Ram Babu and Another Vs Lt. Governor of The Union Territory of Delhi and Others

Delhi High Court · (1974) 10 DLT 376 : (1974) RLR 678

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High Courts30 Aug 1974

Raj Nath Vs Avadh Behari and Others

Delhi High Court · (1975) 11 DLT 113

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High Courts28 Aug 1974

Surnder Lal and Others Vs Balwant Hanmant Alurkar

Delhi High Court · AIR 1975 Delhi 108

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High Courts28 Aug 1974

The Wearwell Cycle Co. Ltd. Vs Union of India and Others

Delhi High Court · (1975) ILR Delhi 586

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High Courts27 Aug 1974

Des Raj Chopra and Others Vs Pooran Mal and Others

Delhi High Court · AIR 1975 Delhi 109 : (1975) 11 DLT 63

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