COURT ARCHIVE
Delhi High Court judgments, 1974
269 judgments · page 5 of 14
Asuda Singh Vs K.B. Pahlaj Singh and Others
Delhi High Court · (1974) 10 DLT 394 : (1975) ILR Delhi 115 : (1974) RLR 673
Sucharita Kalsie Vs Rajinder Kishore Kalsie
Delhi High Court · (1975) 11 DLT 92 : (1975) RLR 52
Blue Star Limited Vs The Labour Court and Another
Delhi High Court · (1975) ILR Delhi 69 : (1975) LabIC 1171
Kaviraj Ganpat Lal Sindhwani and Others Vs Om Parkash and Another
Delhi High Court · (1975) 11 DLT 41 : (1974) RLR 661
Amarendra Chaudhary Vs Nalini Chaudhary
Delhi High Court · (1975) 11 DLT 105 : (1975) RLR 63
Peter Samuel Wallace Vs Union of India and Others
Delhi High Court · AIR 1975 Delhi 112 : (1975) 11 DLT 155 : (1975) 1 ILR Delhi 196
Shori Lal Jain Vs Lt. Governor, Delhi and others
Delhi High Court · (1974) 08 DEL CK 0018
V.K. Jain Vs Union of India (UOI) and Others
Delhi High Court · (1975) 98 ITR 469
Sunanda Rani Vs The Union of India and Others
Delhi High Court · (1974) 10 DLT 383 : (1975) 99 ITR 391
Laksmi Restaurant and Another Vs The Regional Provident Funds Commissioner, Delhi and Another
Delhi High Court · (1974) 10 DLT 369 : (1975) LabIC 1186 : (1975) RLR 219
Municipal Corporation of Delhi Vs Bal Krishan Thaper
Delhi High Court · (1975) 11 DLT 22
Makhan Singh Vs Union of India and Others
Delhi High Court · (1975) ILR Delhi 227
Urmila Ginda Vs Union of India and Others
Delhi High Court · AIR 1975 Delhi 115 : (1975) 11 DLT 57 : (1975) LabIC 1044
Kailash Chand Vs Hem Wati and Others
Delhi High Court · (1975) 11 DLT 199 : (1974) RLR 549
Prem Kumar Vs Grahpai Singh
Delhi High Court · (1975) 11 DLT 165 : (1974) RLR 542(1)
Bhagwanti Devi and Others Vs Ish Kumar and Others
Delhi High Court · (1975) ACJ 56
Sheila Devi and Others Vs Kishan Lal Kalra and Others
Delhi High Court · (1974) ILR Delhi 491
S. Hadit Singh Obra Vs S. Daljit Singh
Delhi High Court · AIR 1975 Delhi 144 : (1975) 11 DLT 289