COURT ARCHIVE
Delhi High Court judgments, 1974
269 judgments · page 6 of 14
High Courts26 Jul 1974Allowed
Virendra Kumar Vs Gyani Ram and Others
Delhi High Court · (1975) ACJ 122
High Courts26 Jul 1974
Ratnakar Vishwanath Joshi and Others Vs Life Insurance Corporation and Others
Delhi High Court · (1975) 1 LLJ 501
High Courts25 Jul 1974
The State of Bihar Vs Press Council of India and Others
Delhi High Court · AIR 1975 Delhi 79 : (1975) 11 DLT 234(1) : (1975) 1 ILR Delhi 42
High Courts25 Jul 1974
R.B. Seth Jessa Ram Fateh Chand, Nayabazar, Delhi Vs Union of India
Delhi High Court · (1975) 11 DLT 74 : (1975) RLR 57
High Courts24 Jul 1974
Union Carbide India Ltd. Vs New Delhi Municipal Committee
Delhi High Court · (1974) RLR 643
High Courts07 Jun 1974
State (Delhi Administration) Vs Vipin Kumar Jaggi
Delhi High Court · (1975) CriLJ 846
High Courts07 Jun 1974
Dunlop (India) Ltd. Vs B.D. Gupta and Others
Delhi High Court · (1974) ILR Delhi 596 : (1975) LabIC 702
High Courts07 Jun 1974
Balraj Madhok and Others Vs Registrar of Co-operative Societies and Others
Delhi High Court · (1975) 11 DLT 238
High Courts07 Jun 1974
S.L. Verma Vs The Delhi Flour Mills Company Ltd. and Others
Delhi High Court · (1975) 45 CompCas 33 : (1975) 11 DLT 226
High Courts07 Jun 1974
Janak Kumari and Another Vs Union of India and Another
Delhi High Court · (1975) 11 DLT 215
High Courts06 Jun 1974
Union of India Vs India Hard Metals Private Limited etc.
Delhi High Court · (1975) ILR Delhi 737
High Courts31 May 1974
Mercury Travels India (P.) Ltd. Vs Director of Enforcement, New Delhi
Delhi High Court · (1975) 11 DLT 172
High Courts31 May 1974
Management of Saran Motors (P.) Ltd. Vs Shrihansraj and Others
Delhi High Court · (1975) 11 DLT 210
High Courts31 May 1974
Statesman Limited Vs Lt. Governor and Others
Delhi High Court · (1974) 05 DEL CK 0013
High Courts31 May 1974
The Management of Statesman Ltd., New Delhi Vs Lt. Governor, Delhi and Others
Delhi High Court · (1975) 11 DLT 204 : (1975) LabIC 543 : (1975) 2 LLJ 33