High Courts08 May 1974
Municipal Corporation of Delhi Vs Karam Chand
Delhi High Court · (1974) 11 DLT 102
COURT ARCHIVE
Delhi High Court judgments, 1974
269 judgments · page 8 of 14
High Courts08 May 1974
Commissioner of Income Tax Vs Narang and Company
Delhi High Court · (1974) ILR Delhi 442 : (1975) 98 ITR 462 : (1974) RLR 576
High Courts07 May 1974
P.L. Lakhanpal Vs Ajit Nath Ray and Others
Delhi High Court · (1974) ILR Delhi 253
High Courts06 May 1974
Surendra Kumar Dhawan and Another Vs R. Vir and Others
Delhi High Court · (1974) 05 DEL CK 0024
High Courts06 May 1974
R.D. Aggarwala and Another Vs The Union of India and Another
Delhi High Court · (1974) ILR Delhi 520
High Courts03 May 1974
Punjab National Bank, New Delhi Vs The Rent Controller, Delhi and Another
Delhi High Court · (1974) 10 DLT 209 : (1974) RLR 435
High Courts02 May 1974
Hari Chand etc Vs State
Delhi High Court · (1977) CriLJ 262 : (1974) ILR Delhi 706
High Courts02 May 1974
Commissioner of Wealth Tax Vs Girdhari Lal
Delhi High Court · (1975) 99 ITR 79
High Courts02 May 1974
O.N. Mohindroo Vs Commissioner of Income Tax
Delhi High Court · (1975) 99 ITR 583
High Courts01 May 1974
Krishna Parkash and Others Vs Shanta Sinha Chenoy and Another
Delhi High Court · (1974) ILR Delhi 385(2) : (1974) RLR 470
High Courts01 May 1974
Swarandip Singh Ratra Vs The Registrar, Co-Operative Societies, Delhi and Others
Delhi High Court · (1974) ILR Delhi 692
High Courts01 May 1974Allowed
Somawanti Marwah Vs Surjit Singh and Others
Delhi High Court · (1975) ACJ 233
High Courts30 Apr 1974
Prabhudayal Bhai Gava Vs The Union of India and Others
Delhi High Court · (1975) 11 DLT 261
High Courts30 Apr 1974
Sunder Lal and Nandlal and Co. Vs Municipal Corporation
Delhi High Court · (1974) RLR 381
High Courts26 Apr 1974
Dhiren Kiri Vs Suraj Balram Sawhney and Sons
Delhi High Court · (1974) 10 DLT 211
High Courts26 Apr 1974
Mam Raj Vs Ram Chander and Others
Delhi High Court · (1974) 10 DLT 227 : (1974) RLR 428
High Courts26 Apr 1974Dismissed
Fitwell Engineers Vs Financial Commissioner, Delhi Administration and Another
Delhi High Court · (1975) 35 STC 66