High Courts25 Apr 1974
Commissioner of Wealth Tax Vs Krishan Mohan
Delhi High Court · (1975) 11 DLT 285 : (1974) 2 ILR Delhi 394 : (1974) 96 ITR 432 : (1974) RLR 626
COURT ARCHIVE
Delhi High Court judgments, 1974
269 judgments · page 9 of 14
High Courts24 Apr 1974
Yog Raj Gupta and Another Vs Union of India and Others
Delhi High Court · (1974) 10 DLT 244 : (1975) LabIC 959
High Courts24 Apr 1974
Mehboob Productions (Pvt.) Ltd. Vs Morion Pictures Association and Others
Delhi High Court · (1974) 10 DLT 299
High Courts23 Apr 1974
Official Liquidator of Vinod Motors Pvt. Ltd. (In Liqn.) Vs Hindustan Lever Ltd. and Others
Delhi High Court · (1975) 11 DLT 297
High Courts22 Apr 1974
National Finance of India, Traders Bank and New Bank of India Vs Union of India
Delhi High Court · (1974) RLR 386
High Courts22 Apr 1974
Indian Bank, New Delhi Vs R.K. Baweja and Another
Delhi High Court · (1974) 10 DLT 240 : (1975) 30 FLR 48
High Courts18 Apr 1974
Mohammadatique Siudiqui Vs Anusahmed
Delhi High Court · (1974) 10 DLT 215 : (1974) 2 ILR Delhi 351 : (1974) RLR 422
High Courts18 Apr 1974
Municipal Corporation of Delhi Vs Notam Dass
Delhi High Court · (1974) 10 DLT 290 : (1974) RLR 567
High Courts18 Apr 1974
Ravinder Narain Vs Income Tax Officer, New Delhi and Others
Delhi High Court · (1974) 10 DLT 356(2) : (1974) 96 ITR 612
High Courts18 Apr 1974Allowed
Jaspal Singh and Another Vs Zeb-Un-Nisa Begum and Others
Delhi High Court · (1974) ACJ 353
High Courts16 Apr 1974Allowed
Smt. Dalip Kaur Vs Vanguard Insurance Co. Ltd. and Others
Delhi High Court · (1975) ACJ 90
High Courts15 Apr 1974
Roshan Lal Anand and Another Vs The Mercantile Bank Limited
Delhi High Court · (1975) 45 CompCas 519 : (1974) ILR Delhi 669
High Courts15 Apr 1974
Dwarka Dass Vs Commissioner of Wealth Tax
Delhi High Court · (1974) 97 ITR 541
High Courts12 Apr 1974
Bindra Watch Company Vs Delhi Sikh Gurdwara Board and Another
Delhi High Court · (1974) ILR Delhi 219
High Courts12 Apr 1974
Mohinder Singh Jagdev Vs The Secretary, Ministry of Irrigation and Powergovernment of India and Others
Delhi High Court · (1975) 11 DLT 243 : (1974) RLR 542
High Courts12 Apr 1974
Masco Private Limited Vs Employees'' State Insurance Corporation
Delhi High Court · (1975) 1 LLJ 29