High Courts29 May 1974
Kishanchand Vs The Union of India and Another B.L. Kapoor Vs The Union Of India
Delhi High Court · (1974) ILR Delhi 637 : (1974) RLR 553
COURT ARCHIVE
Delhi High Court judgments, 1974
269 judgments · page 7 of 14
High Courts28 May 1974Allowed
Satnam Singh and Another Vs Mohinder Singh and Others
Delhi High Court · AIR 1975 Delhi 104
High Courts28 May 1974
B.S. Suri Vs L.N. Dass and Another
Delhi High Court · (1975) 11 DLT 60 : (1974) RLR 519
High Courts28 May 1974
Garg and Company Vs Commissioner of Income Tax
Delhi High Court · (1974) ILR Delhi 415 : (1974) 97 ITR 639
High Courts27 May 1974
Mahesh Kumar and Others Vs S.D. Khandepal and Another
Delhi High Court · (1975) 11 DLT 220
High Courts27 May 1974
Bawa Masala Company Vs Gulzari Lal Lajpat Rai
Delhi High Court · (1975) 11 DLT 270
High Courts24 May 1974
V.K. Industries Vs Shri V.H. Mehta, Asst. Registrar of Trade Marks.
Delhi High Court · (1974) 05 DEL CK 0003
High Courts24 May 1974
State Bank of India, Delhi Vs V.K. Gupta and Another
Delhi High Court · (1975) 11 DLT 254 : (1974) RLR 706
High Courts23 May 1974
Jagdish Chander and Another Vs Bakshi Chatarpal Singh and Others
Delhi High Court · (1975) 11 DLT 97
High Courts22 May 1974
P.C. Aggarwal Vs K.N. Khosia etc.
Delhi High Court · AIR 1975 Delhi 54 : (1974) RLR 596
High Courts17 May 1974
Glamour Vs Regional Provident Fund Commissioner and Others
Delhi High Court · (1975) 1 LLJ 514
High Courts14 May 1974
H.K. Agnihotri Vs Delhi High Court and Others
Delhi High Court · (1974) ILR Delhi 450
High Courts14 May 1974
Ram Lal Anand Vs Bank of Baroda
Delhi High Court · (1976) 46 CompCas 307 : (1974) ILR Delhi 588 : (1974) RLR 534
High Courts08 May 1974
Iron Traders P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1974) 97 ITR 606