High Courts20 Dec 1989
Jai Prakash Vs State (Delhi Administration)
Delhi High Court · (1990) CriLJ 2380 : (1990) 40 DLT 218 : (1990) 18 DRJ 212
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 1 of 30
High Courts20 Dec 1989
Ayub Khan Vs State (Delhi Administration)
Delhi High Court · (1989) ILR Delhi 467
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts18 Dec 1989
Hindustan Copper Limited Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 370
High Courts18 Dec 1989
State Vs Pyare Lal Nehru
Delhi High Court · (1990) 1 BC 533 : (1990) 41 DLT 189
High Courts15 Dec 1989
Mohd. Quresh Vs Roopa Fotedar and Others
Delhi High Court · (1990) ILR Delhi 16 : (1990) RLR 112
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts15 Dec 1989Allowed
Gladwyn Edwin Moffat Vs Union of India (UOI) and Others
Delhi High Court · (1990) 27 ECR 300
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 9(1)Constitution of India, 1950 — Article 226
High Courts15 Dec 1989
Raman Mohan Gautam Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 205
High Courts15 Dec 1989
Metra Pal Singh and Others Vs Union of India and Others
Delhi High Court · (1991) 20 DRJ 9
High Courts15 Dec 1989
Commissioner of Wealth Tax Vs Ganga Pershad Kedia
Delhi High Court · (1990) 185 ITR 30
High Courts13 Dec 1989
Arjun Tulsidas Jagwani Vs Union of India and Others
Delhi High Court · (1990) 41 DLT 159
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts13 Dec 1989
Commissioner of Income Tax Vs Major Shamsher Singh (No. 1)
Delhi High Court · (1990) 184 ITR 456
High Courts12 Dec 1989
Vijay Kumar Dharna Vs Union of India and Others
Delhi High Court · (1990) 27 ECR 274 : (1989) ILR Delhi 470 : (1990) 1 RCR(Criminal) 309
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Dec 1989
Star Paper Mills Ltd. Vs Behari Lal Madan Lal Jaipuria Ltd. and Others
Delhi High Court · AIR 1990 Delhi 241 : (1990) 40 DLT 281 : (1990) 18 DRJ 228 : (1990) 2 RCR(Criminal) 643
High Courts12 Dec 1989
Ravinder Bhatia Vs Satnam Singh and another
Delhi High Court · (1990) CriLJ 2467 : (1990) 2 Crimes 582 : (1990) 40 DLT 386 : (1990) 1 DMC 580 : (1990) 18 DRJ 241 : (1990) 3 RCR(Criminal) 235 : (1991) 1 RCR(Criminal) 46 : (1990) RLR 21
High Courts12 Dec 1989
Technical Consultancy House Private Ltd. Vs Kuldip Raj Narang and others
Delhi High Court · (1989) 66 CompCas 410
High Courts12 Dec 1989
M/s. Star Paper Mills Limited, Adv. Vs M/s. Behari Lal Madanlal Jaipuria Ltd. and others, Advs.
Delhi High Court · AIR 1990 Delhi 241 : (1990) 40 DLT 281 : (1990) 18 DRJ 228
High Courts12 Dec 1989
Commissioner of Income Tax Vs B.N. Mathur
Delhi High Court · (1990) 184 ITR 402