High Courts11 Dec 1989
United Copiex (I) Ltd. Vs Union of India
Delhi High Court · (1990) 26 ECC 1 : (1990) 28 ECR 17 : (1990) 47 ELT 297
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 2 of 30
High Courts08 Dec 1989
Martin Burn Ltd. Vs Krishna Abbi
Delhi High Court · (1990) 40 DLT 245 : (1990) 18 DRJ 169
Delhi Rent Control Act, 1958 — Section 45(3)
High Courts08 Dec 1989
Azad Singh Vs State
Delhi High Court · (1991) CriLJ 438 : (1989) ILR Delhi 476 : (1990) RLR 25
High Courts07 Dec 1989
Paras Laminates Pvt. Ltd. Vs CEGAT
Delhi High Court · (1990) 68 CompCas 72 : (1990) 40 DLT 179 : (1990) 26 ECC 109 : (1990) 26 ECR 483 : (1990) 45 ELT 521 : (1988) RLR 445(1)
Customs Act, 1962 — Section 129, 129C, 129C(2), 129C(3), 129C(4)
High Courts07 Dec 1989
P.U. Abdul Rahiman Yousuf Abdul Rahiman Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 478
Constitution of India, 1950 — Article 226Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 10, 10(1), 3(1)
High Courts07 Dec 1989
Paras Laminates (P) Ltd. Vs Customs, Excise and Gold (Control) Appellate Tribunal and Another
Delhi High Court · (1990) 68 CompCas 72 : (1990) 40 DLT 179 : (1990) 26 ECC 109 : (1990) 26 ECR 483 : (1990) 45 ELT 521 : (1988) RLR 445(1)
High Courts07 Dec 1989
Surender Singh Vs State
Delhi High Court · (1990) 40 DLT 238 : (1990) 1 DMC 307 : (1990) 1 RCR(Criminal) 318
High Courts06 Dec 1989Allowed
Krishan Pal Vs Commissioner of Income Tax
Delhi High Court · (1990) 52 TAXMAN 217
Income Tax Act, 1961 — Section 143(2), 143(3)
High Courts05 Dec 1989
Ram Singh Vs State and Others
Delhi High Court · (1990) 41 DLT 28 : (1990) 3 RCR(Criminal) 386
High Courts05 Dec 1989
Commissioner of Income Tax Vs P.N.B. Finance and Industries Ltd.
Delhi High Court · (1990) 185 ITR 340
High Courts05 Dec 1989
Commissioner of Wealth Tax Vs Sohan Lal Sita Ram
Delhi High Court · (1990) 82 CTR 27 : (1990) 184 ITR 337 : (2008) 170 TAXMAN 260 : (1990) 53 TAXMAN 207
High Courts04 Dec 1989
Godwin Chimozie Omwuru Vs Union of India and Others
Delhi High Court · (1990) CriLJ 1566 : (1990) 2 Crimes 521 : (1990) 40 DLT 322 : (1990) 2 RCR(Criminal) 622
Constitution of India, 1950 — Article 226Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 3(1)
High Courts04 Dec 1989
Commissioner of Income Tax Vs Goodyear Tyre and Rubber Co.
Delhi High Court · (1990) 184 ITR 369 : (1990) 51 TAXMAN 462
High Courts04 Dec 1989
Delhi Adarsh Financiers P. Ltd. Vs Commissioner of Income Tax, Delhi-III
Delhi High Court · (1990) 184 ITR 428
High Courts02 Dec 1989
Escorts Limited Vs Modern Insulators Ltd. and another
Delhi High Court · (1989) 66 CompCas 621
High Courts01 Dec 1989
B.M. Chanana Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 113 : (1990) 18 DRJ 55 : (1990) RLR 68
Delhi Rent Control Act, 1958 — Section 14B
High Courts01 Dec 1989
Commissioner of Income Tax Vs Escorts Ltd.
Delhi High Court · (1989) 12 DEL CK 0025
High Courts01 Dec 1989
Gulab Tulsyani Vs Delhi Administration and Another
Delhi High Court · (1990) CriLJ 1055 : (1989) ILR Delhi 482 : (1990) 1 RCR(Criminal) 322
Constitution of India, 1950 — Article 235