High Courts28 Nov 1989
Thakuri Bai Vs Laxmi Chand and Others
Delhi High Court · AIR 1990 Delhi 217 : (1990) 40 DLT 185
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 3 of 30
High Courts27 Nov 1989
H.C. Gaur Vs Rakesh Vij and Another
Delhi High Court · (1990) CriLJ 1586 : (1990) 40 DLT 346 : (1989) 2 ILR Delhi 487 : (1990) RLR 47
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts27 Nov 1989
Harish Chandra Goswamy Vs Union of India and Others
Delhi High Court · (1990) 18 DRJ 28 : (1990) 60 FLR 356 : (1990) 1 RCR(Criminal) 308 : (1990) RLR 23
High Courts24 Nov 1989
Bhagwan Dass Pawaiya and Others Vs Union of India and Others
Delhi High Court · (1990) 42 DLT 15
High Courts24 Nov 1989
General Commerce Ltd. and Another Vs Apparel Export Promotion Council
Delhi High Court · (1990) 69 CompCas 159 : (1990) 18 DRJ 158
Companies Act, 1956 — Section 176
High Courts24 Nov 1989Allowed
Kanchan Dass Vs State
Delhi High Court · (1991) CriLJ 2036 : (1990) 40 DLT 401 : (1990) 18 DRJ 250 : (1990) 3 RCR(Criminal) 297
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts23 Nov 1989
M/s. Ansal Properties and Industries Pvt. Ltd. Vs Dr. Anand Nath and Othiers
Delhi High Court · AIR 1990 Delhi 151
High Courts23 Nov 1989
Ramesh Chander Kakkar Vs Union of India and Others
Delhi High Court · (1990) 41 DLT 625 : (1990) 18 DRJ 126 : (1990) 3 RCR(Criminal) 260
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Nov 1989
Harbans Singh and others Vs Smt. Gurcharan Kaur
Delhi High Court · (1990) CriLJ 1591 : (1990) 1 DMC 416
High Courts20 Nov 1989
Jagdish Chander and Others Vs State and Others
Delhi High Court · (1990) 40 DLT 233 : (1990) 18 DRJ 204 : (1990) RLR 90
High Courts17 Nov 1989
Sunder Lal Vs State
Delhi High Court · (1990) 40 DLT 478 : (1990) 1 ILR Delhi 237
High Courts17 Nov 1989
Ritu Makkar and Others Vs Delhi College of Engineering and Others
Delhi High Court · (1990) 40 DLT 579 : (1990) 18 DRJ 150
High Courts17 Nov 1989
Sadar Bazar Electrical Traders Association and Others Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 251
Essential Commodities Act, 1955 — Section 3, 3(1)
High Courts17 Nov 1989
Embassy Restaurant and Others Vs Delhi Administration and Others
Delhi High Court · (1990) 40 DLT 286 : (1990) 18 DRJ 51 : (1990) RLR 52
Delhi Liquor Licence Rules, 1976 — Rule 18
High Courts16 Nov 1989
Rakesh Kapoor Vs Union of India and Others
Delhi High Court · (1990) CriLJ 529 : (1990) 40 DLT 110 : (1990) 18 DRJ 155 : (1990) 3 RCR(Criminal) 249 : (1990) 2 RCR(Criminal) 22
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts16 Nov 1989
Arun Sharma Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 384 : (1990) 18 DRJ 26 : (1989) 2 ILR Delhi 500 : (1990) 3 RCR(Criminal) 224
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Nov 1989
Rajiv Wadhwa Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 381 : (1990) 18 DRJ 105 : (1990) 3 RCR(Criminal) 252
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts16 Nov 1989
Vishwa Nath Khanna Vs State and Another
Delhi High Court · (1990) CriLJ 939 : (1990) 18 DRJ 218