High Courts18 Oct 1989

Sunil Kumar Vs State

Delhi High Court · (1990) CriLJ 414 : (1990) 40 DLT 158 : (1990) 2 RCR(Criminal) 40

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts06 Oct 1989

Om Wati Vs State

Delhi High Court · (1990) CriLJ 304 : (1990) 2 Crimes 151 : (1990) 40 DLT 69 : (1990) 18 DRJ 162 : (1990) 3 RCR(Criminal) 237