High Courts29 Sept 1989
Ashok Solomon Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 388
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 3(1)
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 6 of 30
High Courts29 Sept 1989
Ambey Flour Mills Pvt. Ltd. Vs Shri Vimal Chand Jain
Delhi High Court · (1991) 70 CompCas 561 : (1990) 40 DLT 78
High Courts28 Sept 1989
Sh. Harish Bhatia Vs Union of India and others
Delhi High Court · (1990) CriLJ 732 : (1990) 41 DLT 693
High Courts28 Sept 1989
Harish Bhatia Vs Union of India and Others
Delhi High Court · (1990) CriLJ 732 : (1990) 41 DLT 693
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1)
High Courts27 Sept 1989
S. Jaswant Singh and Others Vs P.N. Handa
Delhi High Court · (1990) 18 DRJ 120
High Courts26 Sept 1989
Jagdish Mitr Vs Union of India and Others
Delhi High Court · (1990) CriLJ 269 : (1989) 2 ILR Delhi 537 : (1989) ILR Delhi 537
High Courts26 Sept 1989
United India Insurance Company and Others Vs Surjit Singh
Delhi High Court · (1991) ACJ 399 : (1990) 41 DLT 110 : (1990) 18 DRJ 102
High Courts25 Sept 1989
Qamaruddin Vs R.P. Sharma and Another
Delhi High Court · (1989) 17 DRJ 278 : (1989) ILR Delhi 544 : (1989) 2 RCR(Criminal) 704
Criminal Procedure Code, 1973 (CrPC) — Section 397(2)
High Courts25 Sept 1989Dismissed
Sh. George Kutty Kuncheria Vs The State and another
Delhi High Court · (1990) CriLJ 694 : (1990) 1 Crimes 381 : (1990) 40 DLT 57 : (1990) 18 DRJ 108 : (1990) 26 ECR 336 : (1989) 2 RCR(Criminal) 628
High Courts25 Sept 1989
M.R. Singh Vs Shyam P. Tewari
Delhi High Court · (1990) 40 DLT 278 : (1989) 17 DRJ 260 : (1989) RLR 472
High Courts24 Sept 1989
Vithaldas Madhavji alias Rabubhai Khakkar Vs The State and another
Delhi High Court · (1989) 09 DEL CK 0047
High Courts23 Sept 1989
Ajit Singh and another Vs Madan Jha, Delhi Co-op. Tribunal and others
Delhi High Court · (1989) 09 DEL CK 0042
High Courts22 Sept 1989
Kishan Lal Vs State
Delhi High Court · (1989) 39 DLT 392 : (1989) 17 DRJ 267 : (1989) 2 ILR Delhi 446 : (1989) 2 RCR(Criminal) 656
High Courts21 Sept 1989
Shamim Bano Vs Shahabuddin
Delhi High Court · (1990) 40 DLT 100 : (1990) 1 DMC 136 : (1990) 19 DRJ 307
High Courts21 Sept 1989
M/s. Ocean Investment and Finance (P.) Ltd. and others, Petitioners Vs Union of India and others
Delhi High Court · (1990) 1 ILR Delhi 94
High Courts21 Sept 1989
Mrs. Margaret T. Desor and others Vs Worldwide Agencies (P.) Ltd. and others
Delhi High Court · (1989) 09 DEL CK 0016
High Courts21 Sept 1989
Ocean Investment and Finance (P) Ltd. and Others Vs Union of India and Others
Delhi High Court · AIR 1990 Delhi 154 : (1990) 40 DLT 225
High Courts20 Sept 1989
Vaidyaratnam P.S. Varier''g Arya Vaidyasal Kottakal Vs K.C. Vijai Kumar
Delhi High Court · (1990) 42 DLT 35 : (1990) 19 DRJ 113
High Courts20 Sept 1989
Arya Vaidya Sala Vs K.C. Vijai Kumar
Delhi High Court · AIR 1990 Delhi 158 : (1990) 40 DLT 325 : (1990) 18 DRJ 104 : (1990) 2 ILR Delhi 360 : (1989) RLR 469
High Courts18 Sept 1989
Thamki Vanilal Jagjivan Vs Union of India and Others
Delhi High Court · (1990) ILR Delhi 395
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482