High Courts18 Sept 1989
Jiwa Singh Vs Union of India and Another
Delhi High Court · (1989) 39 DLT 321 : (1991) 31 ECC 392 : (1990) 26 ECR 605 : (1990) 45 ELT 229
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 7 of 30
High Courts15 Sept 1989Dismissed
Empire Stores Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1990) 184 ITR 214
High Courts15 Sept 1989
Commissioner of Income Tax Vs Khem Chand Raj Kumar
Delhi High Court · (1990) 86 CTR 63 : (1990) 183 ITR 28
High Courts15 Sept 1989
Ashok Dhawan Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 360 : (1990) 26 ECC 161 : (1990) 47 ELT 218
High Courts15 Sept 1989
Indian Oil Corporation Ltd. Vs Joint Chief Labour Commissioner and Appellate Authority and Others Ram Vinod Vs Joint Chief Labour Commissioner and Others
Delhi High Court · (1990) 60 FLR 754 : (1990) ILR Delhi 270 : (1990) LabIC 871 : (1990) 1 LLJ 408
High Courts14 Sept 1989
Dev Raj Gupta and Others Vs Union of India and Others
Delhi High Court · (1989) 39 DLT 298
Delhi Development Act, 1957 — Section 14
High Courts13 Sept 1989
Moideen Abbas Vs Union of India and Others
Delhi High Court · (1990) 1 Crimes 505 : (1989) 39 DLT 306
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts13 Sept 1989
Trishla Jain Vs Oswal Agro Mills Ltd. and Another
Delhi High Court · (1990) 67 CompCas 125 : (1989) 39 DLT 403
High Courts12 Sept 1989
O.P. Anand Vs State
Delhi High Court · (1989) CriLJ 2468 : (1990) ILR Delhi 364
Criminal Procedure Code, 1973 (CrPC) — Section 401Customs Act, 1962 — Section 135
High Courts11 Sept 1989Allowed
Geeta Devi and Others Vs Amrik Singh and Others
Delhi High Court · (1990) ACJ 484
Motor Vehicles Act, 1988 — Section 110A, 110B, 110C, 95(2), 96(2)
High Courts11 Sept 1989
Avtar Chand Kehar Vs Union of India and others
Delhi High Court · (1990) CriLJ 481 : (1990) 26 ECR 330 : (1989) 2 RCR(Criminal) 616
High Courts08 Sept 1989
Kuldip Singh Vs Union of India
Delhi High Court · (1990) ILR Delhi 113 : (1989) RLR 490
High Courts08 Sept 1989
Nirmal Kumar Jain and Others Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1989) 39 DLT 517 : (1990) 18 DRJ 30 : (1989) RLR 513
High Courts08 Sept 1989
Pandit Ram Saroop and another Vs Balbir Singh and others
Delhi High Court · (1989) 65 CompCas 158
High Courts07 Sept 1989Dismissed
Archana Chelawat Vs Union of India (UOI) and Others
Delhi High Court · (1990) 26 ECR 288
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 135
High Courts07 Sept 1989
Kewal Krishan and Others Vs Delhi Transport Corporation and Another
Delhi High Court · (1990) 1 ACC 466 : (1990) ACJ 995 : (1990) 41 DLT 282 : (1989) 2 ILR Delhi 558 : (1989) RLR 467
High Courts07 Sept 1989
State Vs Ram Sarup Sabharwal and Another
Delhi High Court · (1991) ILR Delhi 199 : (1989) 2 RCR(Criminal) 648
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 482Penal Code, 1860 (IPC) — Section 120B
High Courts07 Sept 1989
Union of India Vs S.P. Ahluwalia
Delhi High Court · (1990) 67 CompCas 348 : (1990) 40 DLT 328 : (1990) 19 DRJ 251
High Courts05 Sept 1989
Salwan Construction Co. Vs Union of India and Others
Delhi High Court · (1990) 41 DLT 374