High Courts20 Dec 1985
Lalson Machines Vs Sachar E and M Stores
Delhi High Court · (1986) 1 ARBLR 132 : (1986) RLR 165
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 1 of 29
High Courts20 Dec 1985Dismissed
Management of DTC Vs Bir Singh and Others
Delhi High Court · (1986) 52 FLR 471 : (1994) 3 LLJ 837
Industrial Disputes Act, 1947 — Section 33(2)
High Courts19 Dec 1985Allowed
Tata Oil Mills Co. Ltd. Vs Wipro Ltd. and Another
Delhi High Court · AIR 1986 Delhi 345
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 12(1), 28, 28(2), 28(3), 29
High Courts19 Dec 1985Dismissed
Parmeshwari Lal Vs The State
Delhi High Court · (1986) 2 Crimes 163 : (1986) 29 DLT 261
High Courts19 Dec 1985
Kamal Kishore Binal Vs Avinash Nayyar and Others
Delhi High Court · (1986) 29 DLT 417
High Courts18 Dec 1985
Shameshwar Prasad Bhargava and Others Vs Kulwant Rai Jam and Others
Delhi High Court · (1986) 29 DLT 331 : (1986) 10 DRJ 245
High Courts17 Dec 1985
Ellora Labour Co-operative Construction Society Ltd. Vs Gurjit Singh Cheema and others
Delhi High Court · (1985) 12 DEL CK 0017
High Courts13 Dec 1985
Bhavi Ram Vs The State
Delhi High Court · (1986) CriLJ 1655 : (1986) 1 Crimes 528 : (1986) 10 DRJ 241 : (1986) 1 RCR(Criminal) 996 : (1986) 1 RCR(Criminal) 596
High Courts13 Dec 1985
National Council of Applied Economic Research Parisila Bhawan Indraprastha Estate, New Delhi Vs Delhi Administration and others
Delhi High Court · (1986) 52 FLR 268 : (1986) 2 LLJ 90
High Courts13 Dec 1985
S.P. Verma Vs Union of India
Delhi High Court · AIR 1987 Delhi 7 : (1989) 42 ELT 518
High Courts13 Dec 1985Allowed
Darya Datta Chawla Vs Union of India (UOI) and Others
Delhi High Court · (1986) 29 DLT 271
High Courts13 Dec 1985
Narain Singh Vs State (Delhi Administration)
Delhi High Court · (1986) 2 Crimes 535 : (1986) 30 DLT 118 : (1986) 10 DRJ 109 : (1986) 2 RCR(Criminal) 122 : (1986) RLR 545
High Courts13 Dec 1985
Chadha Oil Co. Vs Radhey Shyam Brahmchari and Others
Delhi High Court · (1986) 29 DLT 258
Criminal Procedure Code, 1973 (CrPC) — Section 145(1)
High Courts13 Dec 1985
Delhi Land and Finance Universal Ltd. and Others Vs Arjun Singh and Others
Delhi High Court · AIR 1986 Delhi 381 : (1986) 10 DRJ 200
High Courts12 Dec 1985Dismissed
Charles Gurmukh Sobhraj Vs Union of India (UOI) and Others
Delhi High Court · (1986) 1 ILR Delhi 457
Extradition Act, 1962 — Section 10(1), 31, 5, 7, 7(1)
High Courts12 Dec 1985Disposed Off
Gurnir Singh Gill and another Vs Saz International P. Ltd. and others
Delhi High Court · (1987) 62 ITR 197
Arbitration Act, 1940 — Section 25, 28, 41Companies (Court) Rules, 1959 — Rule 6Companies Act, 1956 — Section 397, 398
High Courts12 Dec 1985
Kanta Mehta Vs Union of India and others
Delhi High Court · (1987) 62 CompCas 769
Banking Regulation (Amendment) Act, 1956 — Section 12Banking Regulation (Amendment) Act, 1959 — Section 17Banking Regulation (Amendment) Act, 1968 — Section 10A, 10A(5)