High Courts12 Dec 1985
Deen Dayal Goyal Vs Income Tax Appellate Tribunal, Delhi Bench-C, and others
Delhi High Court · (1986) 51 CTR 1 : (1986) 158 ITR 391 : (1986) RLR 124
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 2 of 29
High Courts11 Dec 1985
Indian Turpentine and Prsin Company Limited Vs Pioneer Consolidated Company of India Limited
Delhi High Court · (1985) 12 DEL CK 0034
Arbitration Act, 1940 — Section 20Companies Act, 1956 — Section 433, 439Limitation Act, 1963 — Section 18
High Courts11 Dec 1985Dismissed
Jang Bahadur Syal Vs Smt. Mukta Syal
Delhi High Court · AIR 1986 Delhi 422
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 8, Order 9 Rule 9Hindu Marriage Act, 1955 — Section 13(1), 19, 21, 21(A), 23
High Courts11 Dec 1985
Kela Devi and Others Vs Ram Chand and Others
Delhi High Court · (1985) 2 ACC 50 : AIR 1986 Delhi 403 : (1986) 29 DLT 184 : (1986) 10 DRJ 186
High Courts10 Dec 1985
Vijender Kumar Jain Vs Union of India and Others
Delhi High Court · (1986) CriLJ 1183 : (1986) 29 DLT 118 : (1986) 1 ILR Delhi 433 : (1986) 1 RCR(Criminal) 302
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts10 Dec 1985
Commissioner of Income Tax, New Delhi Vs H.P. Sharma
Delhi High Court · (1985) 12 DEL CK 0015
High Courts09 Dec 1985
Bharat Bhushan Vs State and Others
Delhi High Court · (1986) 10 DRJ 138 : (1987) 1 RCR(Criminal) 17
High Courts06 Dec 1985
Ashok Kumar and Another Vs State (Delhi Admn.)
Delhi High Court · (1986) 29 DLT 172
High Courts04 Dec 1985
Rama Devi and Another Vs Delhi Administration
Delhi High Court · (1986) 2 Crimes 113 : (1986) 29 DLT 87
High Courts04 Dec 1985
Narinder Singh Vs Union of India and others
Delhi High Court · (1985) 12 DEL CK 0020
High Courts03 Dec 1985
Trilok Chand Tuteja Vs Jamna Dass Chuoh
Delhi High Court · (1986) 30 DLT 189 : (1986) RLR 521
High Courts03 Dec 1985
Bishnoo and Others Vs Gaon Sabha, Soongarpur and Others
Delhi High Court · (1986) 29 DLT 145 : (1986) 10 DRJ 142
High Courts02 Dec 1985Dismissed
Ramesh Chand Vs L.D. Malik and Another
Delhi High Court · (1986) 52 FLR 629 : (1994) 3 LLJ 51
High Courts02 Dec 1985
Diwan Chand Kapoor Vs New Rialto Cinema (P) Limited
Delhi High Court · (1986) 60 CompCas 276
High Courts29 Nov 1985Allowed
M/s. Saral Trading Co. and others Vs M/s. Mahesh Steel Traders, New Delhi
Delhi High Court · AIR 1987 Delhi 4
High Courts29 Nov 1985
Life Insurance Corporation Vs Sham Swat Singh
Delhi High Court · AIR 1986 Delhi 202 : (1986) RLR 528
High Courts29 Nov 1985
Prem Vati and Others Vs Nirmal Jain and Another
Delhi High Court · (1986) 10 DRJ 145