High Courts14 Nov 1985
Tajinder Singh Rana Vs State (Delhi Administration)
Delhi High Court · (1986) 29 DLT 339
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 4 of 29
High Courts14 Nov 1985
A.R. Mehta Vs Delhi Administration
Delhi High Court · (1986) 29 DLT 284 : (1986) 10 DRJ 79
High Courts08 Nov 1985
Smt. Anisa Begum Vs Masoom Ali and another
Delhi High Court · (1986) CriLJ 503 : (1986) 30 DLT 107 : (1986) 10 DRJ 224
High Courts08 Nov 1985
Anisa Begum Vs Masoom Ali and Others
Delhi High Court · (1986) CriLJ 503 : (1986) 30 DLT 107 : (1986) 10 DRJ 224
High Courts08 Nov 1985
The Rajasthan Golden Transport Co. (Pvt.) Ltd. Vs Avon Footwear Industries Pvt. Ltd.
Delhi High Court · AIR 1986 Delhi 286 : (1986) 29 DLT 442
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, 115(1)
High Courts08 Nov 1985Dismissed
Sunder Singh and Another Vs State and Others
Delhi High Court · (1986) 29 DLT 233
High Courts08 Nov 1985
Jugal Kishore Vats Vs Sarita Sharma and Another
Delhi High Court · (1986) 2 ARBLR 57 : (1986) 29 DLT 182 : (1986) 10 DRJ 125
High Courts07 Nov 1985
Globe Super Parts Vs Blue Super Flame Industries
Delhi High Court · AIR 1986 Delhi 245
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10, 15Trade and Merchandise Marks Act, 1958 — Section 105, 11A, 2, 27, 27(1)
High Courts07 Nov 1985
Camlin Pvt. Ltd. Vs National Pencil Industries
Delhi High Court · AIR 1986 Delhi 444 : (1986) 1 ARBLR 86 : (1985) 2 ILR Delhi 813
High Courts07 Nov 1985
Tirath Ram Salwan Vs S. Inder Pal Singh and Others
Delhi High Court · (1986) 1 ACC 112 : (1986) 29 DLT 96 : (1986) 10 DRJ 127
High Courts06 Nov 1985
Rampat and Another Vs State and Another
Delhi High Court · (1986) 1 Crimes 1 : (1986) 10 DRJ 76
High Courts06 Nov 1985
Purna Nand and Another Vs State
Delhi High Court · (1986) 29 DLT 282 : (1986) 10 DRJ 96
High Courts05 Nov 1985
R.K. Jain Vs S.K. Mehta
Delhi High Court · (1986) 29 DLT 140 : (1986) 10 DRJ 131
High Courts04 Nov 1985
State Vs Kasturi Lal
Delhi High Court · (1986) CriLJ 1474 : (1986) 29 DLT 273 : (1986) 10 DRJ 91 : (1986) RLR 141
High Courts01 Nov 1985
Kaval Resdip Singh Vs Time Electronics Pvt. Ltd. and Another
Delhi High Court · (1986) 29 DLT 238
High Courts01 Nov 1985
Atma Steels (P) Ltd. Vs Harbir Singh
Delhi High Court · (1986) 29 DLT 456 : (1986) 10 DRJ 216 : (1986) RLR 73