High Courts04 Jan 1985
Municipal Corporation of Delhi Vs Banarsilal Uppal and Another
Delhi High Court · (1985) 27 DLT 133
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 29 of 29
High Courts04 Jan 1985
State Vs Yogender etc.
Delhi High Court · (1985) CriLJ 685 : (1985) 1 Crimes 740 : (1986) 1 RCR(Criminal) 120 : (1995) RLR 109
High Courts04 Jan 1985
The State Vs Yoginder Kumar and another
Delhi High Court · (1985) CriLJ 685 : (1985) 1 Crimes 740 : (1995) RLR 109
High Courts04 Jan 1985
Amar Singh Vs State and others
Delhi High Court · (1985) CriLJ 550 : (1985) 1 Crimes 749 : (1985) 8 DRJ 193 : (1985) 2 RCR(Criminal) 239
High Courts03 Jan 1985Dismissed
Bhupinder Singh Vs The Appellate Officer and Others
Delhi High Court · AIR 1985 Delhi 469
Evacuee Interest (Separation) Act, 1951 — Section 15
High Courts02 Jan 1985
Mohamed Hanif Abdul Hamid Shaikh Vs Union of India and others
Delhi High Court · (1987) 27 ELT 252
High Courts02 Jan 1985
Sampati Devi Vs Ram Pershad
Delhi High Court · (1985) 27 DLT 390
Delhi Rent Control Act, 1958 — Section 9
High Courts02 Jan 1985
Ghaziabad Engineering Company Private Limited Vs Union of India and another
Delhi High Court · (1987) 66 STC 384
High Courts01 Jan 1985
Kaval Resdip Singh Vs Time Electronics Pvt. Ltd. and Another
Delhi High Court · (1985) 01 DEL CK 0058
Delhi Rent Control Act, 1958 — Section 15(2)
High Courts01 Jan 1985
Travancore Rayons Ltd. Vs Union of India and others
Delhi High Court · (1985) 19 ELT 354