COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 28 of 29
Em and Em Associates Vs Delhi Developement Authority
Delhi High Court · (1986) 2 ARBLR 140 : (1986) 30 DLT 163
Commissioner of Income Tax, New Delhi Vs Mahalaxmi Sugar Mills Co. Ltd.
Delhi High Court · (1987) 165 ITR 97
Sagar Chand Phool Chand Jain Vs Santosh Guptas and others
Delhi High Court · (1987) 62 CompCas 55
Prem Chand Sharma Vs State (Delhi Admn.) and another
Delhi High Court · (1985) CriLJ 374 : (1985) 1 Crimes 1060 : (1985) 8 DRJ 236 : (1985) 1 RCR(Criminal) 438 : (1985) RLR 142
Commissioner of Income Tax Vs Maha Laxmi Sugar Mills Co. Ltd.
Delhi High Court · (1987) 165 ITR 97
Jagat Narain Vs State and Another
Delhi High Court · (1985) 1 Crimes 529 : (1985) 27 DLT 346
Uttam Singh Duggal and Co. (P) Ltd. Vs Indian Oil Corporation Ltd. and Another
Delhi High Court · (1987) 1 ARBLR 281 : (1985) ILR Delhi 131
Ranbir Prakash Vs State
Delhi High Court · (1985) 1 Crimes 752 : (1985) 27 DLT 242 : (1985) 8 DRJ 219
Smt. Raj Bala Vs Shri Krishan Avtar Kaushik
Delhi High Court · (1985) 8 DRJ 283
Vishwamber Datt Sharma Vs S.P. Singh Chaudhary and Others
Delhi High Court · (1985) 8 DRJ 257
Dassmal Ram Labhaya Vs Mahabir Singh, Financial Commissioner
Delhi High Court · (1986) 61 STC 58
Ruchika Theatre Group etc. Vs Delhi Administration etc.
Delhi High Court · AIR 1985 Delhi 324 : (1985) 27 DLT 453
Gobind Ram and another Vs Union of India and others
Delhi High Court · (1986) 23 ELT 353
C.L. Nagpal Vs Dharam Pal Singh and Others
Delhi High Court · (1985) 27 DLT 12 : (1985) 8 DRJ 229
Parduman Kumar Sehgal Vs Gulshan Malhotra
Delhi High Court · AIR 1986 Delhi 23 : (1985) 27 DLT 399 : (1985) 8 DRJ 173
Dhampur Sugar Mills Ltd. Vs Union of India and Others
Delhi High Court · AIR 1985 Delhi 344 : (1985) ILR Delhi 851