High Courts01 Feb 1985
Ajit Singh, etc. Vs Delhi Administration, etc.
Delhi High Court · (1985) 28 DLT 6 : (1985) ILR Delhi 835 : (1985) LabIC 967
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 26 of 29
High Courts31 Jan 1985
Shah Sueb Ahmed alias Raju Vs The State
Delhi High Court · (1985) 28 DLT 275 : (1985) 8 DRJ 298
High Courts31 Jan 1985
Sandoz Limited and Another Vs Pharmaceutical and Chemical Industries and Others
Delhi High Court · (1985) 28 DLT 222
High Courts31 Jan 1985
The Management of Himalaya Embroidery Mills Vs Tarseem Lal and Others
Delhi High Court · (1985) 28 DLT 249 : (1986) 1 LLJ 332
High Courts30 Jan 1985
Delhi Administration Vs Standard Restaurant and Others
Delhi High Court · (1985) 27 DLT 435 : (1985) 8 DRJ 292 : (1985) 2 RCR(Criminal) 195
High Courts29 Jan 1985
Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1986) 158 ITR 64
High Courts29 Jan 1985
Raj Trading Corporation Vs Union of India and Others
Delhi High Court · (1985) 27 DLT 420 : (1985) RLR 226
High Courts29 Jan 1985
K.L. Dhall Vs B.P. Dutta
Delhi High Court · (1985) 1 Crimes 848 : (1985) 27 DLT 24 : (1985) 8 DRJ 286
High Courts28 Jan 1985
Prem Saroop Chopra and Mahinder Pal Singh Vs Som Nath Bhatia and Another and Miran Gupta
Delhi High Court · (1985) 27 DLT 380 : (1985) RLR 212
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts25 Jan 1985
Seven Royals Service and Others Vs Ramesh Chander and Others
Delhi High Court · (1985) 1 Crimes 600 : (1985) 8 DRJ 289 : (1985) 2 RCR(Criminal) 209
High Courts25 Jan 1985
Surinder Singh Vs Sohan Singh
Delhi High Court · AIR 1986 Delhi 293 : (1985) 28 DLT 28
High Courts24 Jan 1985
Robinsons Vs Oriental Art Industries and Others
Delhi High Court · AIR 1985 Delhi 349
High Courts23 Jan 1985
Ram Singh Vs Attar Singh
Delhi High Court · (1985) 27 DLT 226
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Punjab Land Revenue Act, 1887 — Section 34Specific Relief Act, 1963 — Section 41
High Courts23 Jan 1985
Onkar Travels Vs New Delhi Municipal Committee
Delhi High Court · (1985) 8 DRJ 314
High Courts23 Jan 1985
Hyderabad Allwyn Metal Works Ltd. Vs Ramjas Foundation
Delhi High Court · (1985) 27 DLT 336
High Courts22 Jan 1985
Ramesh Kumar Vs State
Delhi High Court · (1985) CriLJ 683 : (1985) 1 Crimes 1072 : (1985) 27 DLT 287 : (1985) 8 DRJ 251