COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 24 of 29
Durgesh Kumar Ahuja Vs Vineet Khurana and Another
Delhi High Court · (1985) CriLJ 1195 : (1985) 28 DLT 49 : (1985) 2 RCR(Criminal) 399 : (1985) RLR 254
Naresh Chander and Others Vs Hindustan Insectisides Ltd.
Delhi High Court · (1985) 51 FLR 93 : (1988) ILR Delhi 306
Angoori Devi Vs Sardari Lal
Delhi High Court · (1985) 28 DLT 4 : (1985) RLR 288
Ram Parshad and Others Vs The State (Delhi Administration)
Delhi High Court · (1985) 9 DRJ 51 : (1985) RLR 235
Richpal Singh Vs Secretary (Labour) and Others
Delhi High Court · (1985) 9 DRJ 118
Bismilla Jan Vs Jain Tractors and Auto Spare
Delhi High Court · (1985) RLR 477
Mrs. Manohar Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · AIR 1986 Delhi 125
Commissioner of Income Tax Vs Old Village Industries P. Ltd.
Delhi High Court · (1987) 62 CTR 9 : (1987) 165 ITR 88
Kalicharan and Co. Vs State of Uttar Pradesh
Delhi High Court · AIR 1985 Delhi 389 : (1985) RLR 396
East India Cotton Manufacturing Co. Ltd. Vs S.P. Gupta
Delhi High Court · (1985) 28 DLT 22 : (1985) 8 DRJ 348 : (1985) RLR 292
Babu Ram Sharma and Others Vs Union of India (UOI) and Others
Delhi High Court · AIR 1986 Delhi 118
Major Pran Nath Kaushak Vs Rajinder Nath Kaushik
Delhi High Court · AIR 1986 Delhi 121
Amarjit Singh and Others Vs Delhi Administration
Delhi High Court · (1985) 9 DRJ 55
Tobu Enterprises (P) Ltd. Vs Joginder Metal Works and Another
Delhi High Court · AIR 1985 Delhi 244 : (1986) 1 ARBLR 421 : (1985) 2 ILR Delhi 638
Vibhu Kapoor Vs Council of Indian School Certificate Examination and Another
Delhi High Court · AIR 1985 Delhi 142 : (1985) ILR Delhi 649
Suresh Chander Chowdhary Vs The Administrator and Others
Delhi High Court · (1985) 8 DRJ 302 : (1985) 2 ILR Delhi 1
J.R. Anand Vs Delhi Transport Corporation and Others
Delhi High Court · (1985) 8 DRJ 361 : (1985) LabIC 820