High Courts06 Mar 1985Dismissed
Municipal Corporation of Delhi Vs Ravinder Kumar Gupta since Deceased Represented by his LR''s
Delhi High Court · (1985) 28 DLT 176
Municipal Corporation Act, 1957 — Section 491, 95(1)
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 23 of 29
High Courts05 Mar 1985
Naresh Fabs Vs Gudiya Exports P. Ltd.
Delhi High Court · (1986) 60 CompCas 114
High Courts05 Mar 1985
Villayati Ram Mittal Vs Union of India and Others
Delhi High Court · (1986) 1 ARBLR 328 : (1985) 8 DRJ 316
High Courts05 Mar 1985
Jai Bhagwan and Others Vs State
Delhi High Court · (1985) CriLJ 688 : (1985) 28 DLT 7 : (1985) 2 RCR(Criminal) 33
High Courts05 Mar 1985
Delhi Flour Mills Co. Ltd. and Another Vs Commissioner of Food and Supplies and Others
Delhi High Court · AIR 1985 Delhi 312
Essential Commodities Act, 1955 — Section 3, 3(2)
High Courts04 Mar 1985
Elofic Industries (India) Vs Steel Bird Industries and Others
Delhi High Court · AIR 1985 Delhi 258 : (1987) 2 ARBLR 29 : (1985) 2 ILR Delhi 450
High Courts04 Mar 1985
Filmistan Distributors Vs Pooja Movies
Delhi High Court · (1985) 03 DEL CK 0006
High Courts04 Mar 1985Allowed
Punj Sons Pvt. Ltd. Vs Union of India (UOI) and Others
Delhi High Court · AIR 1986 Delhi 158
Contract Act, 1872 — Section 56
High Courts04 Mar 1985
Ajay Enterprises (Private) Limited. Vs Delhi Municipal Corporation and Others
Delhi High Court · AIR 1986 Delhi 218
Delhi Municipal Corporation Act, 1957 — Section 116, 126Delhi Rent Control Act, 1958 — Section 6, 6(1)(B)(2), 6(2)Godhra Municipal Rules — Rule 4(1)
High Courts03 Mar 1985
Birla Coton Spining and Waiving Ltd. Vs Delhi Electricity Supply Undertaking
Delhi High Court · (1985) ILR Delhi 628
High Courts01 Mar 1985
State (Delhi Administration) Vs Bhawani Shanker and Others
Delhi High Court · (1985) CriLJ 993
High Courts01 Mar 1985
State (Delhi Administration) Vs Bhawani Shanker and others
Delhi High Court · (1985) CriLJ 993
High Courts28 Feb 1985
Ganga Devi and Others Vs State (Delhi Administration)
Delhi High Court · (1985) 28 DLT 35(1) : (1985) 9 DRJ 158 : (1985) 1 RCR(Criminal) 468 : (1985) RLR 305
High Courts28 Feb 1985
Manju Singh Vs Ajay Bir Singh
Delhi High Court · AIR 1986 Delhi 420 : (1985) 8 DRJ 354 : (1986) 1 ILR Delhi 7 : (1985) RLR 299
High Courts27 Feb 1985
Ravinder Nath Sharma Vs Nirmal Sharma
Delhi High Court · (1985) 27 DLT 490 : (1985) 9 DRJ 128 : (1985) 2 RCR(Criminal) 218
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Feb 1985
R.P. Sachdeva (deceased by LR.) and Others Vs The State
Delhi High Court · AIR 1986 Delhi 178
Civil Procedure Code, 1908 (CPC) — Section 92Delhi High Court Act, 1966 — Section 5, 5(1), 5(2)Guardians and Wards Act, 1890 — Section 26, 7
High Courts26 Feb 1985
Des Raj and Another Vs Noor Khan
Delhi High Court · AIR 1985 Delhi 470 : (1986) 1 ILR Delhi 1
Delhi and Ajmer Rent Control Act, 1952 — Section 13(1)Limitation Act, 1963 — Article 136Slum Areas (Improvement and Clearance) Act, 1956 — Section 19, 19(1), 20
High Courts26 Feb 1985
Tehl Chand and Others Vs Noor Khan
Delhi High Court · (1985) 28 DLT 32 : (1985) RLR 285
Limitation Act, 1908 — Article 136Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts25 Feb 1985
Trilochan Singh Gill Vs Union of India and Another
Delhi High Court · (1985) 27 DLT 349
High Courts25 Feb 1985
H.M. Doyal Co. Vs Ram Nath Chitkara and Others
Delhi High Court · AIR 1986 Delhi 101 : (1985) 28 DLT 212 : (1985) RLR 414
Delhi Rent Control Act, 1958 — Section 14(1)