High Courts28 Mar 1985
Loomba Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1985) 9 DRJ 126
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 21 of 29
High Courts28 Mar 1985
Castrol Ltd. Vs Vimla Lumba
Delhi High Court · (1985) 9 DRJ 188
Delhi Rent Control Act, 1958 — Section 25B
High Courts28 Mar 1985
Court on its own Motion Vs State (Delhi Admn.) and Others
Delhi High Court · AIR 1985 Delhi 483 : (1986) 1 RCR(Criminal) 130
Central Motor Vehicles Rules, 1989 — Rule 4.38Motor Vehicles Act, 1939 — Section 112, 118A, 123, 123(1), 130Penal Code, 1860 (IPC) — Section 229, 337, 67
High Courts23 Mar 1985
Commissioner of Income Tax Vs York Hosiery Mills (P.) Ltd.
Delhi High Court · (1985) 03 DEL CK 0038
High Courts22 Mar 1985
Commissioner of Income Tax Vs Ishwar Dass Sharma
Delhi High Court · (1985) 48 CTR 167 : (1986) 158 ITR 168 : (1987) 31 TAXMAN 24
High Courts22 Mar 1985
Mohd. Usman Vs Mohd. Siddiq and Another
Delhi High Court · (1985) 28 DLT 279 : (1986) 10 DRJ 51
Delhi Rent Control Act, 1958 — Section 14
High Courts22 Mar 1985
Noor Hassan Vs Abdul Hamid alias Medo
Delhi High Court · (1985) 8 DRJ 365
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts21 Mar 1985
Jainudin Kabir Bagdadi Vs Union of India (UOI) and Others
Delhi High Court · (1985) CriLJ 1378
High Courts21 Mar 1985
Jainudin Kabir Bagdadi Vs Union of India and others
Delhi High Court · (1987) 31 DLT 2
High Courts20 Mar 1985Dismissed
V.P. Singh Rathour Vs Smt. Ram Kali Devi and Others
Delhi High Court · AIR 1986 Delhi 149
Constitution of India, 1950 — Article 226, 227Slum Areas (Improvement and Clearance) Act, 1956 — Section 19, 19(1), 19(3), 19(4), 20
High Courts20 Mar 1985Allowed
Gangadhar Narsingdas Agarwal Vs Union of India (UOI) and Others
Delhi High Court · (1986) 26 ELT 918
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 12, 18, 18(1)
High Courts20 Mar 1985Dismissed
Krishna Bus Service Pvt. Ltd. Vs Delhi Administration and Others
Delhi High Court · (1985) 51 FLR 219 : (1994) 3 LLJ 42
Industrial Disputes Act, 1947 — Section 10(1), 12(5)
High Courts20 Mar 1985
Commissioner of Income Tax Vs Dalmia Dairy Industries Ltd.
Delhi High Court · (1986) 53 CTR 471 : (1986) 159 ITR 33
High Courts19 Mar 1985
Tyagi and Co. and Another Vs Yash Pal and Sat Pal
Delhi High Court · (1985) 28 DLT 15 : (1986) 11 DRJ 172
High Courts19 Mar 1985
K.V. Kathrani and Others Vs Delhi Administration
Delhi High Court · (1985) 28 DLT 10 : (1986) 10 DRJ 104 : (1985) ILR Delhi 618
High Courts19 Mar 1985
Chiranjit Lal Vs Man Bhauti and Others
Delhi High Court · (1985) 28 DLT 353(2) : (1986) 10 DRJ 72 : (1985) RLR 379
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4A