High Courts23 Apr 1985
Commissioner of Income Tax, Delhi V Vs Eagle Theatres
Delhi High Court · (1985) 48 CTR 226 : (1987) 165 ITR 93
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 19 of 29
High Courts22 Apr 1985
Kenneth Solomon Vs Dan Singh Bawa
Delhi High Court · AIR 1986 Delhi 1 : (1985) 28 DLT 229 : (1985) 9 DRJ 292 : (1986) 1 ILR Delhi 282 : (1985) RLR 438
High Courts19 Apr 1985
Jyoti Sarup Manocha Vs Lalita Manocha
Delhi High Court · AIR 1985 Delhi 491 : (1985) 28 DLT 86 : (1985) 9 DRJ 342
High Courts19 Apr 1985
Ved Prakash Vs Prem Raj
Delhi High Court · AIR 1986 Delhi 109
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151, 152
High Courts19 Apr 1985Dismissed
Capt. Ram Kumar Vs Chief of the Army Staff
Delhi High Court · AIR 1985 Delhi 374 : (1985) 1 ILR Delhi 815
Army Act, 1950 — Section 101(2), 130, 130(1), 130(2)Army Rules, 1954 — Rule 39, 39(2), 40(1), 44Constitution of India, 1950 — Article 226
High Courts19 Apr 1985
Heminder Singh Bisht Vs Delhi Development Authority
Delhi High Court · (1985) RLR 444
High Courts18 Apr 1985Dismissed
The Management of New Delhi Tuberculosis Centre Vs Lt. Governor of Delhi and Others
Delhi High Court · (1985) ILR Delhi 101 : (1985) LabIC 1321
Industrial Disputes Act, 1947 — Section 17B, 2
High Courts17 Apr 1985
Survir Enterprises (P.) Ltd. Vs Maharashtra State Co-operative Marketing Federation Ltd. and Another
Delhi High Court · (1988) ILR Delhi 193
High Courts17 Apr 1985Allowed
Hindustan Copper Ltd. Vs Commissioner (Revision Applications), Govt. of India and Others
Delhi High Court · AIR 1986 Delhi 54
High Courts17 Apr 1985
Adesh Kumar Vs State Jagdish Vs State
Delhi High Court · (1986) CriLJ 233 : (1985) 28 DLT 126 : (1986) 1 RCR(Criminal) 344
High Courts16 Apr 1985
State Vs Chirkut @ Sanichar Baba alias Bhoot Nath
Delhi High Court · (1986) 10 DRJ 169 : (1986) 1 RCR(Criminal) 429
High Courts15 Apr 1985Dismissed
B.G. Yadav Vs Union of India (UOI) and Others
Delhi High Court · AIR 1986 Delhi 353
Constitution of India, 1950 — Article 12, 14, 19(1), 226, 301Railways Act, 1989 — Section 27A
High Courts15 Apr 1985
Angira Devi Gupta Vs The Land Acquisition Collector, Delhi
Delhi High Court · AIR 1986 Delhi 40 : (1985) 28 DLT 413
High Courts12 Apr 1985
H.R. Saini Vs Delhi Administration and Others
Delhi High Court · (1986) 10 DRJ 86
High Courts11 Apr 1985
Om Parkash and Others Vs State
Delhi High Court · (1985) 9 DRJ 99 : (1985) 2 RCR(Criminal) 8