High Courts11 Apr 1985
Modi Prints and Varnish Works, Modinagar Vs Union of India and others
Delhi High Court · (1987) 11 ECC 106 : (1987) 12 ECR 615 : (1985) 21 ELT 35
COURT ARCHIVE
Delhi High Court judgments, 1985
570 judgments · page 20 of 29
High Courts10 Apr 1985
Sagar Chand Phool Chand Jain Vs Santosh Gupta and Others
Delhi High Court · (1986) 1 ACC 263 : (1985) 2 ACC 43 : (1985) ACJ 585
High Courts10 Apr 1985
International Air Transport Association Vs Aziz Fatima Hasnain and Another
Delhi High Court · AIR 1985 Delhi 381 : (1985) 28 DLT 208
High Courts10 Apr 1985
Kundan Lal and Sons Vs Commissioner of Income Tax
Delhi High Court · (1985) 48 CTR 213 : (1986) 157 ITR 651
High Courts10 Apr 1985
Pal Ram Pal Vs Santosh Rampal
Delhi High Court · (1985) 28 DLT 102 : (1985) 9 DRJ 94
High Courts09 Apr 1985
Y.R. Puri Vs S.C. Mittal and Another
Delhi High Court · (1986) 30 DLT 39 : (1986) 10 DRJ 59
High Courts09 Apr 1985
Badri Dass Jain Vs A.G.F.R. and S. Consumers Cooperative Stores Ltd.
Delhi High Court · (1985) 28 DLT 149 : (1986) RLR 26
High Courts09 Apr 1985
S.K. Gupta and another Vs Commissioner, Sales Tax, New Delhi and others
Delhi High Court · (1986) 61 STC 20
High Courts02 Apr 1985
Smt. Kanta Vs State and Another
Delhi High Court · AIR 1985 Delhi 453 : (1985) RLR 71
Succession Act, 1925 — Section 270, 271, 273, 276, 278
High Courts31 Mar 1985
Addl. Commissioner of Income Tax, Delhi-III Vs Bhagwat Toys Agencies
Delhi High Court · (1986) 158 ITR 338
High Courts29 Mar 1985
Inder Mohan Tiwari Vs Manju Tiwari
Delhi High Court · AIR 1986 Delhi 155 : (1985) 28 DLT 58 : (1985) 9 DRJ 90 : (1985) RLR 513
High Courts29 Mar 1985
The State Vs Jai Bhagwan
Delhi High Court · (1985) 28 DLT 77 : (1985) 9 DRJ 4 : (1985) 2 ILR Delhi 399 : (1985) RLR 62
High Courts29 Mar 1985
Gian Chand Ramji Das Vs Sales Tax Officer, Ward No. 33, New Delhi, and another
Delhi High Court · (1985) 60 STC 198
High Courts29 Mar 1985
Court on its Own Motion Vs State and Jai Bhagwan
Delhi High Court · (1985) 28 DLT 77 : (1985) 9 DRJ 4 : (1985) 2 ILR Delhi 399 : (1985) 2 RCR(Criminal) 178 : (1985) RLR 62
High Courts28 Mar 1985Allowed
Kuldip Singh Vs Charan Singh and Others
Delhi High Court · AIR 1986 Delhi 297
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 32(1), Order 21 Rule 32(3), Order 21 Rule 97, 115Delhi Rent Control Act, 1958 — Section 51
High Courts28 Mar 1985
S. K. Sinha and Vs Asstt. Collector of Customs and etc. etc.
Delhi High Court · (1985) 03 DEL CK 0056
High Courts28 Mar 1985
S.K. Sinha and etc. etc. Vs Asstt. Collector of Customs and etc. etc.
Delhi High Court · (1985) 03 DEL CK 0041
High Courts28 Mar 1985
Commissioner of Income Tax Vs Urmilla Bansi Dhar Foundation Trust
Delhi High Court · (1985) 48 CTR 166 : (1986) 159 ITR 100