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Delhi High Court judgments, 1985

570 judgments · page 22 of 29

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High Courts18 Mar 1985

Ponish Siva Kanthaswamy Vs Union of India (UOI) and Another

Delhi High Court · (1985) CriLJ 1511 : (1985) 2 RCR(Criminal) 13

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High Courts18 Mar 1985

Ponish Siva Kanthaswamy Vs Union of India and another

Delhi High Court · (1985) CriLJ 1511

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High Courts18 Mar 1985

Commissioner of Income Tax Vs R. Dalmia

Delhi High Court · (1987) 163 ITR 517

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High Courts18 Mar 1985

Addl Commissioner of Income Tax, Delhi-I Vs General Industries Corporation

Delhi High Court · (1986) 50 CTR 87 : (1985) 155 ITR 430 : (1985) 23 TAXMAN 347

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High Courts15 Mar 1985Dismissed

Haryana Ice Factory Vs Municipal Corporation of Delhi and Another

Delhi High Court · AIR 1986 Delhi 78

Constitution of India, 1950 — Article 14, 16, 226, 32Delhi Municipal Corporation Act, 1957 — Section 274, 277, 283Electricity (Supply) Act, 1948 — Section 49, 49(3), 59, 79
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High Courts15 Mar 1985

Bishamber Nath Ram Sarup Vs Commissioner of Income Tax

Delhi High Court · (1986) 51 CTR 34 : (1987) 163 ITR 87

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High Courts15 Mar 1985

Universal Plast Limited Vs Santosh Kumar Gupta

Delhi High Court · AIR 1985 Delhi 383 : (1986) 1 ARBLR 282

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High Courts14 Mar 1985Dismissed

Industrial and Mining Equipment Co. Pvt Ltd. Vs N.L. Kanodia and Others

Delhi High Court · AIR 1986 Delhi 36

Civil Procedure Code, 1908 (CPC) — Section 100, 115Evidence Act, 1872 — Section 109Specific Relief Act, 1963 — Section 6
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High Courts14 Mar 1985

Commissioner of Income Tax Vs Arun Mehra

Delhi High Court · (1986) 25 TAXMAN 159

Income Tax Act, 1961 — Section 269A, 269C, 269C(2), 269G, 269HWealth Tax Act, 1957 — Section 16A, 35(1)(aa), 38A
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High Courts13 Mar 1985

Ramesh Chand Gupta and Others Vs Kanwar Sen and Another

Delhi High Court · AIR 1985 Delhi 307

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Income Tax Act, 1961 — Section 269Limitation (Amendment) Act, 1913 — Article 10
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High Courts12 Mar 1985

Cement Distributors Ltd. Vs Commissioner of Income Tax

Delhi High Court · (1985) 03 DEL CK 0016

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High Courts11 Mar 1985

Peoples Union for Democraticrights and Another Vs Ministry of Home Affairs

Delhi High Court · AIR 1985 Delhi 268 : (1987) ILR Delhi 235

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High Courts11 Mar 1985

Delhi Development Authority Vs New Friends Co-operative House Building Society

Delhi High Court · AIR 1986 Delhi 390 : (1985) 28 DLT 203 : (1985) RLR 336

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High Courts11 Mar 1985

Mam Chand and Others Vs Commissioner of Police and Others

Delhi High Court · (1985) 9 DRJ 112 : (1985) 2 RCR(Criminal) 224 : (1985) RLR 240

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High Courts11 Mar 1985

Vrinda Anand Vs Dr. (Maj) Arun Anand and Others

Delhi High Court · AIR 1985 Delhi 462

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 10
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High Courts10 Mar 1985

Grafik India Vs Commissioner of Income Tax, New Delhi

Delhi High Court · (1986) 50 CTR 57 : (1986) 159 ITR 528

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High Courts08 Mar 1985

B.R. Dewan and Another Vs Union of India and Others

Delhi High Court · (1986) ILR Delhi 416

Constitution of India, 1950 — Article 309
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High Courts08 Mar 1985

E.M. and E.M. Associates Vs Delhi Development Authority

Delhi High Court · (1985) 27 DLT 330 : (1985) 9 DRJ 43

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High Courts06 Mar 1985

Roshan Lal Sood Vs Dev Raj Sawhney and Others

Delhi High Court · (1984) 2 Crimes 927 : (1985) 28 DLT 1 : (1985) 9 DRJ 1 : (1985) RLR 283

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High Courts06 Mar 1985

Commissioner of Income Tax Vs Jagdamba Charity Trust

Delhi High Court · (1985) 48 CTR 168 : (1986) 158 ITR 157 : (1987) 33 TAXMAN 60

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