High Courts21 Dec 2012Disposed Off
Deepak Kumar Vs Union of India and Others
Delhi High Court · (2012) 12 DEL CK 0338
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 1 of 305
High Courts21 Dec 2012Dismissed
G.C. Verma Vs UOI and Others
Delhi High Court · (2013) 197 DLT 228 : (2013) LabIC 484 : (2013) 1 SCT 464
High Courts21 Dec 2012Disposed Off
Union of India Vs Pt. Munshi Ram and Associates Pvt. Ltd.
Delhi High Court · (2013) 1 AD 801 : (2013) 4 RCR(Civil) 297
Arbitration and Conciliation Act, 1996 — Section 12, 13, 18, 31(3), 34Contract Act, 1872 — Section 28, 28(b)
High Courts21 Dec 2012Allowed
Bheem Singh Meena Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 2 SCT 791 : (2013) 3 SLJ 228
Penal Code, 1860 (IPC) — Section 147, 149, 323, 332, 353
High Courts21 Dec 2012Dismissed
Greenline Transit System Pvt. Ltd. Vs The Secy. Cum Commissioner Transport and Another
Delhi High Court · (2012) 12 DEL CK 0326
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Section 80Companies Act, 1956 — Section 397, 398, 402, 408
High Courts21 Dec 2012Allowed
Kiran Sachdeva and Another Vs Pushpa Devi and Another
Delhi High Court · (2013) 133 DRJ 725
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts21 Dec 2012Dismissed
Tarun Pahwa Vs Pradeep Makin
Delhi High Court · (2013) 1 RCR(Rent) 191
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
High Courts21 Dec 2012Disposed Off
Deepak Vs The State of NCT of Delhi
Delhi High Court · (2013) 4 AD 870 : (2013) 196 DLT 708 : (2013) 1 DMC 232 : (2013) 1 JCC 261 : (2012) 1 JCC 261
Criminal Procedure Code, 1973 (CrPC) — Section 374, 382Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts21 Dec 2012Dismissed
Commissioner of Income Tax Vs Amit Jain
Delhi High Court · (2013) 158 CTR 88 : (2013) 351 ITR 74
High Courts21 Dec 2012Allowed
Commissioner of Income Tax Vs M/s. Dewan Chand Satyapal
Delhi High Court · (2013) 256 CTR 356 : (2013) 212 TAXMAN 370
Income Tax Act, 1961 — Section 10(15), 10(15)(iv)(c), 10(15)(iv)(i), 143, 143(3)
High Courts21 Dec 2012Disposed Off
Ishwar Dayal Kansal and Another Vs RKBK Fiscal Services Pvt. Ltd.
Delhi High Court · (2013) 10 AD 16 : (2013) 197 DLT 41
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 12 Rule 8, Order 39 Rule 2A, 151Companies Act, 1956 — Section 48, 49Contract Act, 1872 — Section 55
High Courts21 Dec 2012Disposed Off
N.C. Bakshi and Another Vs Union of India and Others
Delhi High Court · (2013) 1 AD 729 : (2013) 178 CompCas 289 : (2013) 196 DLT 559 : (2013) 117 SCL 476
Companies Act, 1956 — Section 25, 25(8), 255, 256, 263A
High Courts21 Dec 2012Allowed
In Re: M/s. Rajkripal Timber Industries Pvt. Limited and M/s. Sanjay Kumar and Co. Exim Limited
Delhi High Court · (2012) 12 DEL CK 0256
Companies Act, 1956 — Section 235, 251, 391, 394
High Courts21 Dec 2012Disposed Off
Sudesh Chopra Vs Chiranjiv Singh Dang and Another
Delhi High Court · (2012) 12 DEL CK 0249
Transfer of Property Act, 1882 — Section 106
High Courts21 Dec 2012Allowed
Suzuki Motorcycle India Pvt Ltd. Vs CIT
Delhi High Court · (2013) 357 ITR 250
Income Tax Act, 1961 — Section 143(3), 145, 260A
High Courts21 Dec 2012Allowed
DDA (Slum) SC/ST Engineers Assoc. and Others Vs DDA and Others
Delhi High Court · (2012) 12 DEL CK 0247
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts21 Dec 2012Allowed
Commissioner of Income Tax Delhi-V Vs M/s. N.R. Portfolio Pvt. Ltd.
Delhi High Court · (2013) 263 CTR 456 : (2013) 214 TAXMAN 408
Income Tax Act, 1961 — Section 131, 144, 147, 148, 68
High Courts21 Dec 2012Dismissed
Raj Kumar @ Guddu Vs The State of Delhi
Delhi High Court · (2013) 197 DLT 520
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 118
High Courts21 Dec 2012Disposed Off
Yashwant Singh Vs Ashutosh Verma Ashutosh Verma Vs Yashwant Singh and Others
Delhi High Court · (2012) 12 DEL CK 0243
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 7 Rule 11Contempt of Courts Act, 1971 — Section 12Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts21 Dec 2012
Parmeshwari Vs State Bank of Bikaner and Jaipur
Delhi High Court · (2013) 2 LLJ 199
Constitution of India, 1950 — Article 226