High Courts08 Oct 2012Disposed Off
A.V.M. (Retired) K.G. Mohan Chandra Vs Arun Mohan Chandra and Others
Delhi High Court · (2012) 10 DEL CK 0333
Civil Procedure Code, 1908 (CPC) — Section 151Stamp Act, 1899 — Section 2(15)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 50 of 305
High Courts08 Oct 2012
Marico Limited and Another Vs Kaya Kalp Ayurveda Pvt. Ltd.
Delhi High Court · (2012) 10 DEL CK 0332
High Courts08 Oct 2012Dismissed
M/s Rocksmelt Company (India) Vs M/s Ganga Automobiles Ltd.
Delhi High Court · (2012) 10 DEL CK 0292
High Courts08 Oct 2012Dismissed
Gopal Kishan Vs UOI and Another
Delhi High Court · (2012) 9 AD 404 : (2012) 132 DRJ 552 : (2013) 53 PTC 603
Constitution of India, 1950 — Article 226Trade Marks Act, 1999 — Section 100
High Courts08 Oct 2012Allowed
In Re: Gibson Developers Pvt. Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0242
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts08 Oct 2012Disposed Off
Bijwasan Agro and Another Vs CBI
Delhi High Court · (2012) 9 AD 42 : (2012) 4 JCC 2830
Criminal Procedure Code, 1973 (CrPC) — Section 125, 161, 397, 397(1), 397(3)Penal Code, 1860 (IPC) — Section 11, 120(b), 120B, 202, 397Prevention of Corruption Act, 1988 — Section 13(i)(d), 15
High Courts08 Oct 2012Disposed Off
Ram Kumar Kapoor (Since Deceased) Through LR and Another Vs Delhi Development Authority and Another
Delhi High Court · (2012) 10 DEL CK 0232
Delhi Co-operative Societies Act, 1972 — Section 26, 32
High Courts08 Oct 2012Disposed Off
Mrs. Vibha Mehta Vs M/s Hotel Marina and Others
Delhi High Court · (2012) 10 AD 543 : (2012) 132 DRJ 638
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151, 96(3)Contract Act, 1872 — Section 15, 17, 19Limitation Act, 1963 — Section 14, 5
High Courts08 Oct 2012Disposed Off
Manoj Kumar Sharma Vs Sapna and Another
Delhi High Court · (2012) 10 DEL CK 0229
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Oct 2012Dismissed
M/s. National Insurance Company Ltd. Vs Smt. Jeet Kaur and Others
Delhi High Court · (2012) 10 DEL CK 0228
Motor Vehicles Act, 1988 — Section 163APenal Code, 1860 (IPC) — Section 201, 302, 34
High Courts08 Oct 2012Disposed Off
New India Assurance Company Ltd. Vs Beena Devi and Others
Delhi High Court · (2012) 10 DEL CK 0227
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 12 Rule 6, 35Suits Valuation Act, 1887 — Section 9
High Courts08 Oct 2012Disposed Off
New India Assurance Company Ltd. Vs Rajesh Giri and Others
Delhi High Court · (2012) 10 DEL CK 0226
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 12 Rule 6, 35Suits Valuation Act, 1887 — Section 9
High Courts08 Oct 2012
New India Assurance Company Ltd. Vs Rahul Kumar and Others
Delhi High Court · (2012) 10 DEL CK 0211
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 12 Rule 6, 35Motor Vehicles Act, 1988 — Section 163A, 166Suits Valuation Act, 1887 — Section 9
High Courts08 Oct 2012
New India Assurance Company Ltd. Vs Ritika and Others
Delhi High Court · (2012) 10 DEL CK 0210
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 12 Rule 6, 35Motor Vehicles Act, 1988 — Section 163A, 166Suits Valuation Act, 1887 — Section 9
High Courts08 Oct 2012
Vipin Kumar Jain Vs M/s. Freight Lines India Pvt. Ltd.
Delhi High Court · (2012) 9 AD 66 : (2013) 197 DLT 286 : (2013) 134 DRJ 640
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9Contract Act, 1872 — Section 73, 74
High Courts08 Oct 2012
Girdhari Lal and Others Vs State NCT of Delhi and Another
Delhi High Court · (2013) 2 JCC 909
Penal Code, 1860 (IPC) — Section 307, 308, 323, 324, 325
High Courts08 Oct 2012Allowed
Bhim Singh Vs Union of India and Others
Delhi High Court · (2012) 10 DEL CK 0147
High Courts08 Oct 2012Dismissed
Director of Education Vs Raj Rani
Delhi High Court · (2012) 9 AD 357 : (2012) 10 AD 133
High Courts08 Oct 2012
Indian Youth Centres Trust and Others Vs Shishir Bajaj and Others
Delhi High Court · (2012) 10 DEL CK 0130
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts08 Oct 2012Dismissed
Smt. Veena Vs State NCT of Delhi
Delhi High Court · (2012) 4 JCC 2637
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 304B, 34, 498A