High Courts05 Oct 2012Disposed Off

DTC Vs Pyare Lal

Delhi High Court · (2012) 195 DLT 332 : (2013) 137 FLR 90 : (2012) 135 FLR 981 : (2012) LLR 1171

Industrial Disputes Act, 1947 — Section 33(2)(b)Limitation Act, 1963 — Section 5
High Courts05 Oct 2012Dismissed

Jaibeer Vs State

Delhi High Court · (2012) 9 AD 1 : (2013) 1 JCC 19

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 354, 376
High Courts05 Oct 2012Dismissed

Vishal Singh Vs CBI

Delhi High Court · (2012) 8 AD 437

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302, 307, 326, 506(ii)
High Courts05 Oct 2012Dismissed

Nwadike UGO Ben Vs State

Delhi High Court · (2013) 197 DLT 740 : (2012) 4 JCC 180

Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Foreigners Act, 1946 — Section 14Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42, 52, 55, 57
High Courts05 Oct 2012

Dharambir @ Dharmender Kala Vs State

Delhi High Court · (2012) 4 JCC 2799

Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16, 19, 2(1), 2(k)Penal Code, 1860 (IPC) — Section 201, 302, 34