High Courts04 Oct 2012Dismissed

Satish Bansal Vs Neelam Gupta

Delhi High Court · (2012) 132 DRJ 622

Delhi Rent Control Act, 1958 — Section 14(1)(c), 14(1)(e), 19, 25B(8)Evidence Act, 1872 — Section 116Slum Areas (Improvement and Clearance) Act, 1956 — Section 19