High Courts04 Oct 2012Dismissed
Ajay Bhatnagar Vs Presiding Officer and Another
Delhi High Court · (2012) 132 DRJ 547 : (2013) 137 FLR 96 : (2012) LLR 1181
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 53 of 305
High Courts04 Oct 2012Dismissed
Standing Conference of Public Enterprises Vs Bses Rajdhani Power Ltd. and Others
Delhi High Court · (2012) ELR 1298
Constitution of India, 1950 — Article 113, 226, 26Electricity Act, 2003 — Section 142, 42(5), 62(6)Limitation Act, 1963 — Section 18
High Courts04 Oct 2012Dismissed
M/s. Chiragh Coop. H. BLDG. Society Ltd. and Another Vs D.D.A. and Others
Delhi High Court · (2012) 10 DEL CK 0251
High Courts04 Oct 2012Dismissed
Sushil Kumar Sobti Vs Dinesh Chand
Delhi High Court · (2012) 10 DEL CK 0250
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4), Order 41 Rule 27, Order 9 Rule 7Constitution of India, 1950 — Article 227
High Courts04 Oct 2012Dismissed
Sudershan Lal Arora Vs Jaswinder Pal Singh Bhatia
Delhi High Court · (2012) 10 DEL CK 0249
Delhi Rent Control Act, 1958 — Section 14(1), 25B(8)
High Courts04 Oct 2012Dismissed
State Bank of Patiala Vs Anant Raj Agencies Properties
Delhi High Court · (2012) 132 DRJ 628
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts04 Oct 2012
Indo Arya Central Transport Ltd. Vs M/s Khatema Fibers Ltd. and Others
Delhi High Court · (2012) 10 DEL CK 0206
High Courts04 Oct 2012Dismissed
Praveen Sharma Vs Radha Kishan
Delhi High Court · (2012) 194 DLT 1
Civil Procedure Code, 1908 (CPC) — Section 114Delhi Rent Control Act, 1958 — Section 25B, 25B(3), 25B(8), 25B(9)Evidence Act, 1872 — Section 73
High Courts04 Oct 2012Dismissed
Rakesh Kumar Garg Vs LT. Governor of Delhi and Another
Delhi High Court · (2012) 132 DRJ 840 : (2013) LabIC 189
Constitution of India, 1950 — Article 226, 32Delhi Police Act, 1978 — Section 112, 122, 28Penal Code, 1860 (IPC) — Section 186, 342, 353, 506
High Courts04 Oct 2012Dismissed
Union of India and Others Vs R.P. Sharma (RTD.)
Delhi High Court · (2013) LabIC 232
Official Secrets Act, 1923 — Section 5
High Courts04 Oct 2012
Saraswati Devi decd thr Lrs and Others Vs Sobhagya Advertising Service and Another
Delhi High Court · (2013) 169 PLR 26
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 39 Rule 10
High Courts04 Oct 2012
Commissioner of Income Tax Vs EDS Electronic Data Systems (India) Pvt. Ltd.
Delhi High Court · (2012) 211 TAXMAN 133
Income Tax Act, 1961 — Section 10(2), 10A, 10A(2)(ii), 143(3), 234D
High Courts04 Oct 2012Dismissed
M/s Radha Ballab Electricals Vs B.S.E.S. Rajdhani Power Ltd. and Another
Delhi High Court · (2012) 10 DEL CK 0129
Arbitration and Conciliation Act, 1996 — Section 24, 25, 27, 34
High Courts04 Oct 2012
B.K. Tiwari Vs Union of India and Another
Delhi High Court · (2012) 10 DEL CK 0128
High Courts04 Oct 2012Allowed
In Re: India Yamaha Motor Pvt. Ltd.
Delhi High Court · (2012) 10 DEL CK 0119
Companies Act, 1956 — Section 100, 103, 103(1)(b), 189, 235
High Courts04 Oct 2012Dismissed
Manoj Jain Vs Smt. Krishna Jain and Others
Delhi High Court · (2013) 201 DLT 604 : (2013) 134 DRJ 369
Hindu Succession Act, 1956 — Section 23, 3, 6, 6(1)Stamp Act, 1899 — Section 2(15)
High Courts04 Oct 2012
Sukh Dev Raj Sharma Vs Kuljeet Singh Jass
Delhi High Court · (2012) 195 DLT 56 : (2012) 132 DRJ 632 : (2013) 1 RCR(Rent) 341
Delhi Rent Control Act, 1958 — Section 14, 25B, 25B(5), 25B(8)
High Courts04 Oct 2012Dismissed
Commissioner of Income Tax Vs Sonal Constructions
Delhi High Court · (2012) 9 AD 461 : (2013) 260 CTR 377 : (2013) 359 ITR 532 : (2012) 211 TAXMAN 167
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Income Tax Act, 1961 — Section 132, 132(4A), 133A, 158B(b), 158BC