High Courts03 Oct 2012
Mohd. Amanullah and Others Vs Union Of India and Others
Delhi High Court · (2012) 10 DEL CK 0017
Information Technology Act, 2000 — Section 69A, 79
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 55 of 305
High Courts01 Oct 2012Disposed Off
Shailesh Kumar Jha Vs Medical Council of India
Delhi High Court · (2013) 6 AD 341 : (2013) 198 DLT 449 : (2013) 133 DRJ 222
Indian Medical Council Act, 1956 — Section 25(1)
High Courts01 Oct 2012Disposed Off
Pawan Anand and Another Vs Director General of Health Services and Others
Delhi High Court · (2012) 8 AD 102
High Courts01 Oct 2012Dismissed
Emmsons International Ltd. Vs M/s. Metal Distributors (UK) Ltd. and Another
Delhi High Court · (2012) 10 DEL CK 0325
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 11, 13, 14, 14(5), 16Civil Procedure Code, 1908 (CPC) — Section 20
High Courts01 Oct 2012Allowed
Ashutosh Metal Industries Vs Commissioner of Central Excise
Delhi High Court · (2012) 9 AD 409 : (2013) 298 ELT 371
Central Excises and Salt Act, 1944 — Section 3A
High Courts01 Oct 2012Disposed Off
Vishwa Mittar Anand Vs Govt. of India and Another
Delhi High Court · (2012) 10 DEL CK 0305
Delhi Rent Control Act, 1958 — Section 14(1)(k), 14(11)
High Courts01 Oct 2012Allowed
Child Planet Dot Com Private Limited and Prayaga Construction India Private Limited Vs Competent Holdings Private Limited
Delhi High Court · (2012) 10 DEL CK 0300
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts01 Oct 2012Dismissed
Shree Hari Agro Industries Ltd and Another Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2012) 10 DEL CK 0288
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18(3), 22(1)
High Courts01 Oct 2012Disposed Off
Bhai Manjit Singh and Others Vs Bhai Analjit Singh and Others
Delhi High Court · (2013) 133 DRJ 604
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151Stamp Act, 1899 — Section 2, 2(15)
High Courts01 Oct 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Manju and Others
Delhi High Court · (2012) 10 DEL CK 0270
Motor Vehicles Act, 1988 — Section 163A
High Courts01 Oct 2012Dismissed
M.S. Educational Society Regd. Another Vs Delhi Development Authority and Another
Delhi High Court · (2012) 9 AD 125
High Courts01 Oct 2012Dismissed
Roshan Lal Vs UOI and Another
Delhi High Court · (2012) 10 DEL CK 0145
High Courts01 Oct 2012
Mahaswetta Saikia Vs University of Delhi and Another
Delhi High Court · (2012) 195 DLT 98
Constitution of India, 1950 — Article 123
High Courts01 Oct 2012Allowed
Meenakshi Vs Rajesh Gaur and Others
Delhi High Court · (2012) 10 DEL CK 0115
High Courts01 Oct 2012Dismissed
Ram Prasad Saini Vs UOI and Another
Delhi High Court · (2012) 10 DEL CK 0090
High Courts01 Oct 2012Dismissed
Joginder Singh Vs Amar Nath Gupta
Delhi High Court · (2012) 8 AD 439
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, Order 18 Rule 4, Order 7 Rule 14Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a)(c)
High Courts28 Sept 2012Allowed
Tilak Raj Vs Parmod Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0464
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 17Motor Vehicles Act, 1988 — Section 168
High Courts28 Sept 2012Allowed
Jhammu Ram and Another Vs Shamsher Singh and Others
Delhi High Court · (2012) 09 DEL CK 0463
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149, 149(1), 149(2), 149(4), 149(5)
High Courts28 Sept 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Kasturi Devi and Others
Delhi High Court · (2012) 09 DEL CK 0462
Railways Act, 1989 — Section 124A, 129