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Delhi High Court judgments, 2012

6,099 judgments · page 56 of 305

High Courts28 Sept 2012Dismissed

CIT Vs Dinesh Jain HUF

Delhi High Court · (2013) 352 ITR 629 : (2012) 211 TAXMAN 23

Constitution of India, 1950 — Article 265Evidence Act, 1872 — Section 57Income Tax Act, 1961 — Section 132, 260A, 52, 52(2), 69B
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High Courts28 Sept 2012Dismissed

M/s. Timpack Pvt. Ltd. Vs Punjab National Bank

Delhi High Court · (2012) 09 DEL CK 0424

Constitution of India, 1950 — Article 14, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17, 18, 18(1)
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High Courts28 Sept 2012Allowed

Ramesh Kumar Vs Yasmeen Fatima and Others

Delhi High Court · (2012) 09 DEL CK 0372

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(1)(a), 14(2), 15, 15(1)
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High Courts28 Sept 2012Allowed

Promila and Others Vs Hazi Gulam Rasool

Delhi High Court · (2012) 9 AD 359

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4, Order 8 Rule 1A, Order 8 Rule 1A(3), Order 9 Rule 13, 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65
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High Courts28 Sept 2012Dismissed

Sunday Emegha Vs State

Delhi High Court · (2012) 9 AD 477 : (2012) 194 DLT 3

Criminal Procedure Code, 1973 (CrPC) — Section 313, 42, 428Foreigners Act, 1946 — Section 14Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 21, 21(c)
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High Courts28 Sept 2012Allowed

Tabassum @ Mona Vs Nazuk Begum

Delhi High Court · (2012) 09 DEL CK 0254

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(1)(a), 14(2), 15, 15(1)
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