High Courts27 Sept 2012
Anirudh and Others Vs Anil Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0272
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 58 of 305
High Courts27 Sept 2012Dismissed
Amina Bi Kaskar Decd thr Lrs Vs Union of India and Others
Delhi High Court · (2012) 194 DLT 57 : (2012) 132 DRJ 657 : (2013) 1 ILR Delhi 398
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 10, 12(4), 22, 7, 9
High Courts27 Sept 2012
Mahavir Singh Vs Joginder Singh
Delhi High Court · (2012) 8 AD 249
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AIncome Tax Act, 1961 — Section 269Specific Relief Act, 1963 — Section 16(c)
High Courts27 Sept 2012
MD. Abrar @ Joohi Vs State Govt. of NCT of Delhi
Delhi High Court · (2012) 9 AD 377
Criminal Procedure Code, 1973 (CrPC) — Section 106, 161, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts27 Sept 2012
Unitech Limited Vs Housing and Urban Development Corporation Housing and Urban Development Corporation Vs Unitech Limited
Delhi High Court · (2012) 194 DLT 481 : (2013) 1 ILR Delhi 384
Arbitration and Conciliation Act, 1996 — Section 28(3), 31, 31(7), 31(7)(a), 34Contract Act, 1872 — Section 23, 28, 34, 55, 73
High Courts27 Sept 2012Allowed
Pankaj Kumar and Others Vs State (N.C.T.) of Delhi
Delhi High Court · (2012) 8 AD 651 : (2013) 2 Crimes 116 : (2013) 1 JCC 15
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Penal Code, 1860 (IPC) — Section 307, 34, 406
High Courts27 Sept 2012
M/s Mazdoor Extractions (P) Ltd. Vs M/s Hindustan Vegetable Oils Corporation Ltd.
Delhi High Court · (2012) 09 DEL CK 0075
High Courts27 Sept 2012Allowed
Rahul Vs Manish Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0055
Motor Vehicles Act, 1988 — Section 166
High Courts27 Sept 2012
National Insurance Company Ltd. Vs Asha Thakral and Others
Delhi High Court · (2012) 09 DEL CK 0054
High Courts27 Sept 2012Allowed
Prof. P.N. Bhat Vs Union of India and Others Union of India and Others Vs Prof. P.N. Bhat
Delhi High Court · (2012) 09 DEL CK 0047
Constitution of India, 1950 — Article 14, 21
High Courts27 Sept 2012Dismissed
Narender Kumar Gupta Vs S.K. Garg and Others
Delhi High Court · (2013) 1 RCR(Rent) 495
Delhi Rent Control Act, 1958 — Section 25B, 25B(5), 25B(8)
High Courts27 Sept 2012Dismissed
Guddi Rawat and Another Vs Liyakat and Others
Delhi High Court · (2012) 09 DEL CK 0022
High Courts27 Sept 2012
M/s. CHL Limited Vs M/s. Alitalia-Linee Aeree Italiane S.P.A.
Delhi High Court · (2012) 09 DEL CK 0001
High Courts26 Sept 2012Disposed Off
Bharat Petroleum Corporation Ltd. Vs Bharat Pal BPCL Vs Mr. Ved Pal
Delhi High Court · (2012) 9 AD 362 : (2012) 194 DLT 731 : (2013) 136 FLR 598
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 21Industrial Disputes Act, 1947 — Section 10, 10(1), 10(1)(d), 10(5), 12
High Courts26 Sept 2012Disposed Off
Vinod Kumar Jain Vs Secretary, Ministry of Environment and Others
Delhi High Court · (2012) 09 DEL CK 0447
High Courts26 Sept 2012Allowed
Commissioner of Income Tax Vs Vachanband Investment Ltd.
Delhi High Court · (2012) 8 AD 225 : (2013) 212 TAXMAN 131
Income Tax Act, 1961 — Section 131, 143(1), 143(3), 43(5), 73
High Courts26 Sept 2012Disposed Off
Oriental Insurance Co. Ltd. Vs Sunil Kumar and Others
Delhi High Court · (2012) 09 DEL CK 0430
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts26 Sept 2012Dismissed
Bhagwan Das and Another Vs Satish Mehra and Another
Delhi High Court · (2012) 09 DEL CK 0427
Arbitration and Conciliation Act, 1996 — Section 34Specific Relief Act, 1963 — Section 19(b)Transfer of Property Act, 1882 — Section 3, 52, 53
High Courts26 Sept 2012Allowed
Ajay Kumar Jain and Another Vs State
Delhi High Court · (2012) 8 AD 542 : (2012) 4 JCC 2789
Penal Code, 1860 (IPC) — Section 325, 34, 364, 364A
High Courts26 Sept 2012Dismissed
Mitsui and Company India Pvt. Ltd. Vs The Income Tax Officer and Another
Delhi High Court · (2013) 213 TAXMAN 32
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 143(1), 143(3), 147, 147(a), 148