High Courts26 Sept 2012
New India Assurance Co. Ltd. Vs Jagdish Chand and Others
Delhi High Court · (2012) 09 DEL CK 0018
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 60 of 305
High Courts26 Sept 2012Allowed
Sunita Yadav Vs Laxman and Another
Delhi High Court · (2012) 09 DEL CK 0017
Motor Vehicles Act, 1988 — Section 14
High Courts25 Sept 2012Disposed Off
Anil Kumar Vs CRPF and Others
Delhi High Court · (2012) 09 DEL CK 0476
High Courts25 Sept 2012Dismissed
CBI Vs A.K. Madan
Delhi High Court · (2012) 09 DEL CK 0472
Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482, 82, 83Penal Code, 1860 (IPC) — Section 120B, 174A, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts25 Sept 2012Dismissed
Tejender Kumar Vs Union of India and Another
Delhi High Court · (2012) 09 DEL CK 0471
Constitution of India, 1950 — Article 21, 226, 41Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts25 Sept 2012Disposed Off
Bses Rajdhani Power Ltd. Vs Arjunjay Prasad Singh and Another
Delhi High Court · (2012) 09 DEL CK 0461
Electricity Act, 2003 — Section 126, 127, 135, 139, 143
High Courts25 Sept 2012Allowed
In Re: EGON Zehnder Information and Research Services Pvt. Ltd.
Delhi High Court · (2012) 9 AD 600
Companies Act, 1956 — Section 101(2), 103, 103(1)(b), 189, 80
High Courts25 Sept 2012Disposed Off
Air Force Senior Secondary School and Others Vs Pushpa Sah and Others
Delhi High Court · (2012) 8 AD 236
Constitution of India, 1950 — Article 12
High Courts25 Sept 2012Disposed Off
Amrit Pal Ahuja and Others Vs Mahanagar Telephone Nigam Limited
Delhi High Court · (2012) 9 AD 274
Arbitration and Conciliation Act, 1996 — Section 28(3), 34, 34(2)(b)(ii)Chartered Accountants Act, 1949 — Section 23Delhi Municipal Corporation Act, 1957 — Section 120, 121, 122, 126
High Courts25 Sept 2012Disposed Off
Dany @ Ravi Vs State
Delhi High Court · (2012) 8 AD 441 : (2012) 4 JCC 2633
Juvenile Justice Act, 1986 — Section 32, 49Penal Code, 1860 (IPC) — Section 308, 324, 34
High Courts25 Sept 2012
The Indian Performing Right Society Vs Adventure Communication India Private Limited
Delhi High Court · (2012) 9 AD 214 : (2012) 132 DRJ 337 : (2012) 6 ILR Delhi 426 : (2013) 1 RCR(Criminal) 571
Copyright Act, 1957 — Section 14(a)(iii), 17(c), 30, 33, 33(3)
High Courts25 Sept 2012
CIT(Delhi-VI) Vs M/s Ansal Properties and Industries Ltd
Delhi High Court · (2013) 352 ITR 637
Income Tax Act, 1961 — Section 32, 32(1)(ii), 32(i)(ii), 37, 37(4)
High Courts25 Sept 2012
The New India Assurance Co. Ltd. Vs Patni Roadlines and Another
Delhi High Court · (2012) 09 DEL CK 0267
Carriers Act, 1865 — Section 10Penal Code, 1860 (IPC) — Section 406
High Courts25 Sept 2012Dismissed
Prabhash Kumar Singh Vs State and Another
Delhi High Court · (2012) 09 DEL CK 0256
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 210, 482Penal Code, 1860 (IPC) — Section 182, 323, 34, 365, 380
High Courts25 Sept 2012
Galore Packaging India P. Ltd. Vs Sanjay Sharma
Delhi High Court · (2013) 1 Crimes 601 : (2012) 4 JCC 281
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Sept 2012
Sushila Yadav Vs Lt. Col. Gaj Singh Yadav and Others
Delhi High Court · (2012) 194 DLT 114
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Constitution of India, 1950 — Article 227
High Courts25 Sept 2012Dismissed
Satyawan Dalai Vs State
Delhi High Court · (2012) 8 AD 663
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 394
High Courts25 Sept 2012
Shalimar Paints Ltd. Vs Crown Sales (India) Pvt. Ltd.
Delhi High Court · (2012) 09 DEL CK 0192
Companies Act, 1956 — Section 454, 454(5), 468, 477, 481
High Courts25 Sept 2012Allowed
In Re: M/s. Hind Comtel Limited and Others
Delhi High Court · (2012) 09 DEL CK 0191
Companies Act, 1956 — Section 235, 236, 237, 238, 239